High Courts08 Sept 2026Disposed of
Sanjay Kumar & Ors Vs Union of India & Ors
Patna High Court · (2026) 09 PAT CK 1417
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 8 of 2,796
High Courts08 Sept 2026Disposed of
Pramila Devi Vs State of Bihar & Ors
Patna High Court · (2026) 09 PAT CK 1416
Electricity Act, 2003-Section 42(5)
High Courts08 Sept 2026Allowed
Raj Kishor Singh Vs State of Bihar & Ors
Patna High Court · (2026) 09 PAT CK 1415
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005Code of Criminal Procedure-Section 160Constitution of India-Article 226, 227
High Courts08 Sept 2026Dismissed
Rubee Devi Vs Indian Oil Corporation Ltd & Ors
Patna High Court · (2026) 09 PAT CK 1409
High Courts08 Sept 2026Allowed
Upendra Das Vs State of Bihar & Ors
Patna High Court · (2026) 09 PAT CK 1408
Bihar Government Servants (Classification, Control & Appeal) Rules, 2005-Rule 17, Rule 97
High Courts08 Sept 2026Allowed
Umesh Kumar Singh Vs State of Bihar & Ors
Patna High Court · (2026) 09 PAT CK 1405
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005-Rule 17, 18, 27, 28
High Courts08 Sept 2026Allowed
Dipu Yadav Vs State of Bihar
Patna High Court · (2026) 09 PAT CK 1404
Indian Penal Code-Section 307, 34Explosive Substance Act-Section 3, 4Code of Criminal Procedure-Section 438(2)
High Courts08 Sept 2026Allowed
Atish Krishanu @ Aatish Krishanu & Ors Vs State of Bihar & Anr
Patna High Court · (2026) 09 PAT CK 1403
Indian Penal Code-Section 498ADowry Prohibition Act-Section 4Code of Criminal Procedure-Section 482
High Courts08 Sept 2026Allowed
Janki Kunwar & Anr Vs State of Bihar & Anr
Patna High Court · (2026) 09 PAT CK 1402
Indian Penal Code-Section 406, 498(A)Dowry Prohibition Act-Section 4Code of Criminal Procedure-Section 482
High Courts08 Sept 2026Dismissed
Ahmad Ansari @ Md Ahmad Ansari Vs Union of India (through NIA)
Patna High Court · (2026) 09 PAT CK 1401
Unlawful Activities (Prevention) Act-Section 13, 16, 18Arms Act-Section 25(1-AA), 26, 35
High Courts08 Sept 2026Dismissed
Dr. Rajendra Prasad Central Agricultural University & Ors Vs Dr. Geeta Kumari
Patna High Court · (2026) 09 PAT CK 1400
Dr. Rajendra Prasad Central Agricultural University Act, 2016-Section 12
High Courts07 Sept 2026Dismissed
Chinta Mani Pandey Vs State of Bihar & Ors
Patna High Court · (2026) 09 PAT CK 1425
High Courts07 Sept 2026Disposed of
M/s Om Sai Ram Rice Mill Vs State of Bihar & Ors
Patna High Court · (2026) 09 PAT CK 1424
Bihar & Orissa Public Demand Recovery Act, 1914-Section 7, 9
High Courts07 Sept 2026Disposed of
Arvind Kumar Vs State of Bihar & Ors
Patna High Court · (2026) 09 PAT CK 1423
Bihar & Orissa Public Demand Recovery Act, 1914-Section 7, 9
High Courts07 Sept 2026Allowed
Bhawani Devi & Anr Vs State of Bihar & Ors
Patna High Court · (2026) 09 PAT CK 1422
High Courts07 Sept 2026Allowed
Anil Kumar Vs State of Bihar
Patna High Court · (2026) 09 PAT CK 1421
Indian Penal Code, 1860-Section 341, 323, 307, 504, 34Code of Criminal Procedure, 1973-Section 482
High Courts07 Sept 2026Allowed
Sunil Kumar Vs State of Bihar & Anr
Patna High Court · (2026) 09 PAT CK 1414
Indian Penal Code, 1860-Section 498A
High Courts07 Sept 2026Allowed
Vishwajit Kumar @ Babloo & Anr Vs State of Bihar & Anr
Patna High Court · (2026) 09 PAT CK 1413
Indian Penal Code, 1860-Section 341, 323, 498A, 504, 34Hindu Marriage Act, 1955-Section 13
High Courts07 Sept 2026Disposed of
Ram Bilash Singh & Ors Vs State of Bihar & Anr
Patna High Court · (2026) 09 PAT CK 1412
Code of Criminal Procedure, 1973-Section 107, 116(3)
High Courts07 Sept 2026Allowed
Sri Ram Chaudhary Vs State of Bihar & Anr
Patna High Court · (2026) 09 PAT CK 1411
Negotiable Instruments Act, 1881-Section 138, 147Code of Criminal Procedure, 1973-Section 482