High Courts08 Jan 2024Allowed

Ram Babu Singh Vs State Of Bihar

Patna High Court · (2024) 01 PAT CK 0020

Indian Penal Code, 1860 — Section 34, 109, 147, 148, 149, 302, 307, 323, 325, 341, 448Code of Criminal Procedure, 1973 — Section 313(1)(b), 374(2)Arms Act, 1959 — Section 27
High Courts05 Jan 2024Allowed

Sanjay Mandal Vs State Of Bihar

Patna High Court · (2024) 01 PAT CK 0031

Indian Penal Code, 1860 — Section 120B, 149, 201, 301, 302, 364Evidence Act, 1872 — Section 26, 27Code Of Criminal Procedure, 1973 — Section 162
High Courts05 Jan 2024Dismissed

Sanjay Gandhi Vs State Of Bihar

Patna High Court · (2024) 01 PAT CK 0009

Bihar Civil Service (Judicial Branch) (Recruitment) Amendment Rules, 2014 — Rule 26Bihar and Orissa General Clauses Act, 1917 — Section 26
High Courts05 Jan 2024Allowed

Shanti Singh Vs Jugeshwar Nath Srivastava

Patna High Court · (2024) 01 PAT CK 0008

Limitation Act, 1963 — Article 137Code of Civil Procedure, 1908 — Section 151, Order 18 Rule 4(1), Order 18 Rule 4(2), Order 22 Rule 10, Order 1 Rule 10(2)Transfer of Property Act, 1882 — Section 52
High Courts04 Jan 2024Disposed Of

M/S Dinesh Chandra Vs State Of Bihar

Patna High Court · (2024) 01 PAT CK 0011

Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 107(6), 109, 112, 112(8), 112(9), 172