High Courts19 Jan 2024
Dr. Poonam Singh Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0060
Bihar State Universities Act, 1976 — Section 2(c), 2(f), 2(i), 34, 36, 36(7), 57A
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 76 of 2,796
High Courts19 Jan 2024Allowed
Anand Prasad Sharma Vs Nagendra Singh
Patna High Court · (2024) 01 PAT CK 0059
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts19 Jan 2024Dismissed
Rita Devi Vs Surendra Bahelia @ Surendra Ram
Patna High Court · (2024) 01 PAT CK 0058
Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 21 Rule 29, Order 21 Rule 97, Order 21 Rule 102
High Courts19 Jan 2024Dismissed
Vishnupad Bhagwan Vs Bihar State Board Of Religious Trust
Patna High Court · (2024) 01 PAT CK 0057
Code of Civil Procedure, 1908 — Section 10, 11, 47, 80, 96, Order 23, Order 2 Rule 2, Order 1 Rule 8, Order 41 Rule 31Bihar Hindu Religious Trust Board Act, 1950 — Section 2(1), 3, 29(2), 78
High Courts18 Jan 2024Allowed
Vikash Kumar Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0065
Bihar Civil Court (Class III and Class IV) Rules, 2009 — Rule 7, 12, 13, 14
High Courts18 Jan 2024Dismissed
Binod Kumar Singh Vs State Of Bihar And New Secretariat
Patna High Court · (2024) 01 PAT CK 0064
Constitution of India, 1950 — Article 226
High Courts18 Jan 2024Dismissed
Sanjiv Kumar Chandhariyavi Vs High Court Of Judicature At Patna
Patna High Court · (2024) 01 PAT CK 0063
Constitution of India, 1950 — Article 310, 311, 311(2)Bihar Service Code, 1952 &mdash Rule 74, 74(2), 74(b)(i), 74(b)(ii)
High Courts18 Jan 2024
XXX Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0062
Indian Penal Code, 1860 — Section 34, 120B, 307Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12
High Courts18 Jan 2024Allowed
GT Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0061
Indian Penal Code, 1860 — Section 302Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12
High Courts16 Jan 2024Allowed
Alam Sarwar @ Md. Alam Sarwar Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0068
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts16 Jan 2024Dismissed
Md. Murtuza Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0067
Indian Penal Code, 1860 — Section 302, 307Code Of Criminal Procedure, 1973 — Section 209, 313, 374(2)
High Courts16 Jan 2024Allowed
Raju Sah Vs Rinku Devi
Patna High Court · (2024) 01 PAT CK 0066
Code of Civil Procedure, 1908 — Order 9 Rule 1, Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 5, Order 9 Rule 6, Order 9 Rule 7, Order 9 Rule 8, Order 9 Rule 9Hindu Marriage Act, 1955 — Section 9
High Courts16 Jan 2024Dismissed
Uday Shankar Yadav Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0045
Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rule, 1994 — Rule 12(1), 12(10)
High Courts16 Jan 2024Allowed
Mritunjay Kumar Gupta Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0044
High Courts16 Jan 2024Allowed
Pinthalanickal Joseph Thomas @ P.J. Thomas Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0043
Indian Penal Code, 1860 — Section 34, 323, 384, 504Code Of Criminal Procedure, 1973 — Section 204
High Courts15 Jan 2024Allowed
Subhash Kumar Chaudhary Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0102
Code Of Criminal Procedure, 1973 — Section 107, 144Bihar Land Mutation Act, 2011 — Section 6(12)Bihar Land Dispute Redressal Act, 2009 — Section 15
High Courts15 Jan 2024Dismissed
Bindu Devi Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0049
Constitution of India, 1950 — Article 341, 342Representation of the People Act, 1950 — Section 20Indian Succession Act, 1925 — Section 15, 16
High Courts15 Jan 2024Disposed Of
Suresh Prasad Singh Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0048
Constitution of India, 1950 — Article 226Bihar Agriculture Produce Market Repeal Act, 2006 — Section 6
High Courts15 Jan 2024Dismissed
Raushan Kumar @ Roshan Singh Vs Union Of India
Patna High Court · (2024) 01 PAT CK 0047
Prevention of Illicit Traffic in Narcotics Drugs and Psychotropic Substance Act, 1988 — Section 3(1), 9(b)
High Courts15 Jan 2024Dismissed
Shibjee Pd. Singh @ Shivjee Singh Vs Manju Devi
Patna High Court · (2024) 01 PAT CK 0046
Code of Civil Procedure, 1908 — Order 6 Rule 1