High Courts30 Jan 2024Allowed
XXX Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0083
Indian Penal Code, 1860 — Section 34, 201, 302Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 3(i), 3(iv), 3(v), 3(xiv), 12
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 75 of 2,796
High Courts30 Jan 2024Allowed
Uday Kant Singh Vs Jaykant Singh
Patna High Court · (2024) 01 PAT CK 0082
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 — Section 52
High Courts30 Jan 2024Disposed Of
Sunil Yadav @ Bhopu Yadav Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0081
Constitution of India, 1950 — Article 136Arms Act, 1959 — Section 25(1B)A, 26, 35
High Courts29 Jan 2024Dismissed
Ranjeet Kumar Das Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0094
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364, 364A, 379Code Of Criminal Procedure, 1973 — Section 433A
High Courts29 Jan 2024Disposed Of
Geeta Devi Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0093
Constitution of India, 1950 — Article 14, 16, 311, 311(2)
High Courts29 Jan 2024Dismissed
Mithilesh Kumar Pandey Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0092
Constitution of India, 1950 — Article 14, 16
High Courts29 Jan 2024Allowed
Swopnajeet Mohapatra Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0090
Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 323, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts29 Jan 2024Dismissed
Jyoti Sah Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0089
Indian Penal Code, 1860 — Section 34, 307, 324, 341, 379, 506
High Courts24 Jan 2024Dismissed
United Breweries Limited Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0080
Bihar Tax on Entry of Goods into Local Areas for Consumption, Use or Sale Therein Act, 1993 — Section 3, 3(2)
High Courts24 Jan 2024Allowed
Commissioner Of Income Tax Vs Dhananjay Kumar Yadav
Patna High Court · (2024) 01 PAT CK 0079
Income Tax Act, 1961 — Section 263
High Courts23 Jan 2024Dismissed
Deepnarayan Singh Vs Shahid Hassan
Patna High Court · (2024) 01 PAT CK 0078
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts23 Jan 2024Dismissed
Premlata Devi Vs Dr. Swatantra Kumar Singh
Patna High Court · (2024) 01 PAT CK 0077
Constitution of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 147
High Courts23 Jan 2024Allowed
Shyam Babu Sah And Anr Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0076
High Courts23 Jan 2024Disposed Of
Vidya Bharati Vs State Bihar
Patna High Court · (2024) 01 PAT CK 0075
Bihar Panchayat Raj Act, 2006 — Section 70(4), 70(5), 157
High Courts22 Jan 2024Dismissed
Neeraj Kumar Thakur Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0074
Indian Penal Code, 1860 — Section 144, 145, 147, 148, 149, 307, 323, 332, 333, 336, 337, 338, 353, 427Code Of Criminal Procedure, 1973 — Section 154, 162, 169, 170, 173
High Courts22 Jan 2024Disposed Of
Amit Lodha Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0073
Constitution of India, 1950 — Article 14, 21All India Services (Conduct) Rules, 1968 — Rule 13(1)(a), 14Prevention of Corruption Act, 1988 — Section 12, 13(1)(b), 13(2), 17A
High Courts22 Jan 2024Allowed
M/S Narayan Mandal Vs Union Of India
Patna High Court · (2024) 01 PAT CK 0072
Constitution of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 73, 74, 107, 107(1), 107(4)
High Courts22 Jan 2024Allowed
Manish Priyadarshi Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0071
Indian Penal Code, 1860 — Section 34, 419, 420, 464, 467, 468, 471, 506Evidence Act, 1872 — Section 92(4)Transfer of Property Act, 1882 — Section 54
High Courts22 Jan 2024Allowed
Jitendra Kumar @ Jitendra Choudhary @ Mithai Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0070
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27, 27(1)