High Courts08 Feb 2024Allowed
Tej Narayan Pathak Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0038
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 73 of 2,796
High Courts08 Feb 2024Allowed
Ismail Khan Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0015
Indian Penal Code, 1860 — Section 379, 411
High Courts08 Feb 2024Dismissed
Pratosh Kumar @ Partosh Kumar Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0014
High Courts08 Feb 2024Dismissed
Gopi Yadav And Anr Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0013
Indian Penal Code, 1860 — Section 34, 323, 324, 325, 339, 341
High Courts07 Feb 2024Allowed
Rakesh Kumar Sinha Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0020
Bihar Prohibition and Excise (amended) Act, 2018 — Section 30(a)
High Courts07 Feb 2024Allowed
Manoj Kumar Singh Vs Union Of India And Ors
Patna High Court · (2024) 02 PAT CK 0019
Customs Act, 1962 — Section 110A, 128
High Courts07 Feb 2024Dismissed
Kamal Kumar Vs Gayatri Devi
Patna High Court · (2024) 02 PAT CK 0018
Code Of Criminal Procedure, 1973 — Section 125, 128
High Courts07 Feb 2024Allowed
Sanu Kumar @ Sonu Kumar Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0017
Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts07 Feb 2024Dismissed
Kiran Devi Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0016
Code Of Criminal Procedure, 1973 — Section 209, 313, 372Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307
High Courts06 Feb 2024Dismissed
Dhira Mishra Alias Dhira Devi Vs Md. Laique Ahmad
Patna High Court · (2024) 02 PAT CK 0031
Code of Civil Procedure, 1908 — Section 2(2), 2(3), 38, 47, 151, Order 20 Rule 6A(2), Order 41 Rule 31, Order 41 Rule 31(d)Transfer of Property Act, 1882 — Section 55
High Courts06 Feb 2024Allowed
Dr. Kamala Kumari Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0026
High Courts06 Feb 2024Allowed
Dr. Aseem Kumar Thakur Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0025
High Courts06 Feb 2024Dismissed
Planin Innovation And Consultancy Services Pvt. Ltd. Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0024
Constitution of India, 1950 — Article 226
High Courts06 Feb 2024Disposed Of
Mostt. Puspa Nath Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0023
Bihar Service Code, 1952 — Rule 89, 103
High Courts06 Feb 2024
Diwakar Singh Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0022
Bihar Pension Rules, 1950 — Rule 43(b)Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 9, 15, 16
High Courts06 Feb 2024Allowed
Amit Kumar Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0021
Indian Penal Code, 1860 — Section 320, 323Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(i)(r)(s)Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts05 Feb 2024Dismissed
Chhote Lal Rai Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0058
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts05 Feb 2024Disposed Of
Manik Chand Das Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0030
High Courts05 Feb 2024Disposed Of
Md. Zuned @ Md.Juned Vs Bibi Rijwana Khatoon
Patna High Court · (2024) 02 PAT CK 0029
Code Of Criminal Procedure, 1973 — Section 125
High Courts05 Feb 2024Disposed Of
Chandra Bhushan Prasad Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0028