High Courts03 Jan 2024Allowed

Ravi Shankar Vs State Of Bihar

Patna High Court · (2024) 01 PAT CK 0001

Constitution Of India, 1950 — Article 21, 39A, 41, 46, 300AMaintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 4, 5, 7, 8, 9, 10, 11, 13, 14, 15, 22, 23, 23(1), 23(2), 32Code of Criminal Procedure, 1973 — Section 125
High Courts02 Jan 2024Dismissed

Saryu Manjhi Vs State Of Bihar

Patna High Court · (2024) 01 PAT CK 0026

Code of Criminal Procedure, 1973 — Section 53A, 164, 313, 374(2)Indian Penal Code, 1860 — Section 34, 120B, 376AB, 376DBProtection of Children from Sexual Offences Act, 2012 — Section 5, 6, 29, 42
High Courts22 Dec 2023Dismissed

Yovraj Sinha Vs Ram Lakhan Yadav

Patna High Court · (2023) 12 PAT CK 0079

Code of Civil Procedure, 1908 — Section 11, Order 14 Rule 1, Order 2 Rule 2, Order 6 Rule 5, Order 6 Rule 15, Order 6 Rule 16, Order 6 Rule 17, Order 6 Rule 18Code of Criminal Procedure, 1973 — Section 145Code of Civil Procedure (Amendment) Act, 2002 — Section 16(2)(b)
High Courts22 Dec 2023

Ajay Kumar Mahto Vs State Of Bihar

Patna High Court · (2023) 12 PAT CK 0078

Constitution Of India, 1950 — Article 226Bihar Hindu Religious Trusts Act, 1950 — Section 2(l), 28(2)(u), 32, 32(i), 33, 34(2), 48
High Courts22 Dec 2023Allowed

Kishun Rai Vs Ram Dulari Devi @ Dulari Devi

Patna High Court · (2023) 12 PAT CK 0077

Limitation Act, 1963 — Section 56, 58, 59, 65Code of Civil Procedure, 1908 — Section 107, 107(1)(a), Order 41 Rule 22, Order 41 Rule 33Evidence Act, 1872 — Section 21
High Courts22 Dec 2023Dismissed

Indeep Singh Bhatia Vs State Of Bihar

Patna High Court · (2023) 12 PAT CK 0076

Indian Penal Code, 1860 — Section 34, 284, 285, 403, 406, 407, 408, 409, 420Bihar Prohibition and Excise Act, 2016 — Section 30(a), 31Code of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Dec 2023Allowed

Jyoti Raj Vs State Of Bihar

Patna High Court · (2023) 12 PAT CK 0075

Indian Penal Code, 1860 — Section 498ACode of Criminal Procedure, 1973 — Section 125Code of Civil Procedure, 1908 — Section 51, 55, 58, 60, Order 21
High Courts21 Dec 2023Allowed

XX Vs State Of Bihar

Patna High Court · (2023) 12 PAT CK 0083

Indian Penal Code, 1860 — Section 34, 376, 504Protection of Children from Sexual Offences Act, 2012 — Section 4Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12