High Courts08 Jan 2014Dismissed
Harvansh Kumar Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 452
Constitution of India, 1950 — Article 10, 12, 14, 16
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 744 of 2,660
High Courts07 Jan 2014
Rameshwar Rai Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 444
Constitution of India, 1950 — Article 226
High Courts07 Jan 2014Allowed
Saudagar Mahto and Mithlesh Yadav Vs The State of Bihar
Patna High Court · (2014) 01 PAT CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 114, 403Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts07 Jan 2014Dismissed
Ajit Kumar Singh and Others Vs Most. Rajeya Khatoon and Others
Patna High Court · (2014) ACJ 1962 : AIR 2014 Patna 49 : (2014) 1 PLJR 480
Civil Procedure Code, 1908 (CPC) — Section 100, 100A, 104, 96Motor Vehicles Act, 1988 — Section 173Trade and Merchandise Marks Act, 1958 — Section 109(5)
High Courts07 Jan 2014Allowed
Pratap Kumar Yadav and Another Vs State of Bihar
Patna High Court · (2014) 4 FLT 235
Forest Act, 1927 — Section 33
High Courts07 Jan 2014
Ram Surat Choudhary Vs The State of Bihar
Patna High Court · (2014) 01 PAT CK 0015
Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 447
High Courts06 Jan 2014Dismissed
Pradeep Kumar Joshi Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 6
High Courts06 Jan 2014Dismissed
Akhauri Bijay Prakash Sinha and Others Vs The State of Bihar and Others Dr. Nirmal Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2014) LabIC 724 : (2014) 2 PLJR 798
Constitution of India, 1950 — Article 143, 226, 245, 246, 254Patna University Act, 1976 — Section 2, 2(v), 24, 25, 57University Grants Commission Act, 1956 — Section 14
High Courts03 Jan 2014Dismissed
Vijai Rai @ Bijoy Roy Vs State of Bihar
Patna High Court · (2014) 1 BBCJ 232 : (2014) 1 BLJud 228
High Courts03 Jan 2014Dismissed
Dinesh Kumar Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 44
High Courts03 Jan 2014Dismissed
Ranjit Prasad Singh Vs Ashok Kumar Singh
Patna High Court · (2014) 1 BBCJ 42
High Courts03 Jan 2014
Yoginder Yadav Vs Bagar Yadav
Patna High Court · (2014) 3 PLJR 481
Constitution of India, 1950 — Article 227
High Courts03 Jan 2014
Ramakant Yadav Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 423
Constitution of India, 1950 — Article 14
High Courts03 Jan 2014
The State of Bihar Vs Maheshwari Sharma
Patna High Court · (2014) 4 PLJR 639
Constitution of India, 1950 — Article 226, 309, 8
High Courts03 Jan 2014Dismissed
Prem Kumar Bhakta and Others Vs The State of Bihar and Others
Patna High Court · (2014) LabIC 794 : (2014) 1 PLJR 471
Constitution of India, 1950 — Article 226
High Courts03 Jan 2014Dismissed
Dhirendra Singh @ Dhiraj Singh @ Dhirendra Kumar Singh Vs The State of Bihar
Patna High Court · (2014) 01 PAT CK 0004
Penal Code, 1860 (IPC) — Section 302, 364Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(2)(V), 3(X), 4
High Courts02 Jan 2014
Alok Kumar Vs Madhya Bihar Gramin Bank and Others
Patna High Court · (2015) 1 PLJR 122
High Courts02 Jan 2014Allowed
The State of Bihar and Another Vs Shiv Kumar
Patna High Court · (2014) 1 PLJR 660
High Courts02 Jan 2014Allowed
Bibi Jamila Khatoon and Others Vs Janardan Kunwar and Md. Akhtar Hussain
Patna High Court · AIR 2014 Patna 63
Transfer of Property Act, 1882 — Section 57
High Courts02 Jan 2014Dismissed
Ram Bahadur Rai Vs Bishwa Nath Rai and Others
Patna High Court · AIR 2014 Patna 39
Specific Relief Act, 1963 — Section 16(C), 19(b)