High Courts16 Jan 2014
Vijay Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 100
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 742 of 2,660
High Courts16 Jan 2014
Pilore Jivaji Shankar Rao Vs The Union of India
Patna High Court · (2015) 1 PLJR 140
Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts16 Jan 2014
Birju Choudhary Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 499
Criminal Procedure Code, 1973 (CrPC) — Section 482Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 336
High Courts16 Jan 2014Allowed
Mumtaz Alam Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 442
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 468, 499
High Courts16 Jan 2014
Baijnath Nirman India Pvt. Ltd. Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 602
High Courts16 Jan 2014Allowed
Sarowari Devi Vs The Union of India and Others
Patna High Court · (2014) 1 PLJR 435
Railway Claims Tribunal Act, 1987 — Section 16, 18Railways Act, 1989 — Section 124A, 125
High Courts15 Jan 2014
Baldeo Prasad Gupta Vs Bank of India and Others
Patna High Court · (2015) 1 PLJR 723
High Courts15 Jan 2014Dismissed
Purshottam Kumar Vs The State of Bihar
Patna High Court · (2014) 01 PAT CK 0090
Constitution of India, 1950 — Article 14, 16, 226
High Courts15 Jan 2014Allowed
Bhim Mahton Vs The State of Bihar
Patna High Court · (2014) 01 PAT CK 0076
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 303, 304Penal Code, 1860 (IPC) — Section 394, 397, 411, 412
High Courts15 Jan 2014Allowed
Indian Airlines Vs Central Govt. Industrial Tribunal and Others
Patna High Court · (2014) 141 FLR 519 : (2014) LabIC 1250 : (2014) 1 LLJ 312 : (2014) LLR 433 : (2015) 1 PLJR 361
Air Corporations Act, 1953 — Section 3, 45(2)(b)Constitution of India, 1950 — Article 12, 14, 16, 226Industrial Disputes Act, 1947 — Section 2(k), 25F, 29, 2A
High Courts15 Jan 2014Dismissed
Bharat Poddar @ Shiv Narayan Poddar Vs The State of Bihar
Patna High Court · (2014) 01 PAT CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366A, 375
High Courts13 Jan 2014Allowed
Meena Kumari Vs The State of Bihar
Patna High Court · (2014) 2 BLJud 142
High Courts13 Jan 2014
Shakeel Akhter Vs The Bihar State Power Holding Company Limited and Others
Patna High Court · (2015) 1 PLJR 54
Electricity Act, 2003 — Section 126, 127, 135
High Courts13 Jan 2014
State of Bihar Vs Sudhanshu Kumar
Patna High Court · (2014) 3 PLJR 642
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts13 Jan 2014Dismissed
Dhanpato Devi Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 358
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Contract Act, 1872 — Section 23
High Courts13 Jan 2014Allowed
Kallu Chaupal, Sima Devi, Lalita Devi and Kalampati Devi Vs The State of Bihar
Patna High Court · (2015) 1 PLJR 176
Penal Code, 1860 (IPC) — Section 302, 304, 307, 34
High Courts13 Jan 2014Allowed
Shashi Bhushan Thakur Vs Punjab National Bank and Others
Patna High Court · (2015) 3 PLJR 302
Constitution of India, 1950 - Article 226
High Courts13 Jan 2014
Rajesh Kumar Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 324
Constitution of India, 1950 — Article 226