High Courts24 Jan 2014
Binda Kumar Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 492
Constitution of India, 1950 — Article 12
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 740 of 2,660
High Courts24 Jan 2014Dismissed
Scope Sales Pvt. Ltd. Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 370
Constitution of India, 1950 — Article 300A
High Courts24 Jan 2014
Rajan Kumar Thakur Vs The Hindustan Petroleum Corporation Ltd.
Patna High Court · (2014) 3 PLJR 422
High Courts24 Jan 2014Dismissed
Ravi Shankar Kumar Akela Vs The State of Bihar and Others
Patna High Court · AIR 2014 Patna 61
High Courts24 Jan 2014Allowed
Devanti Devi and Others Vs Nawal Kishore Prasad and Others
Patna High Court · (2014) 1 ACC 570 : (2014) 1 AnWR 618
Penal Code, 1860 (IPC) — Section 279, 304(A), 337, 338
High Courts24 Jan 2014Disposed Off
Lal Babu Singh and Others Vs The State of Bihar and Others
Patna High Court · AIR 2014 Patna 100 : (2014) 2 PLJR 448
Land Acquisition Act, 1894 — Section 17(4), 4, 5-A, 6
High Courts23 Jan 2014Allowed
Parmeshwari Yadav and Others Vs Budhiya Devi and Others
Patna High Court · (2015) 2 PLJR 42
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 107
High Courts23 Jan 2014
Kuldeep Manjhi and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 885
High Courts23 Jan 2014
Krishnanand Sao @ Krishna Sao Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 44
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts23 Jan 2014Allowed
Shanti Kunwar Vs The Union of India
Patna High Court · (2014) 2 PLJR 313
Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 125
High Courts22 Jan 2014
G.V. Nutan Vs The Bihar Combined Entrance Competitive Examination Board
Patna High Court · (2014) 4 PLJR 198
High Courts22 Jan 2014
CECON Engineers India Private Limited Vs Shanta Devi
Patna High Court · AIR 2014 Patna 45 : (2014) 3 ARBLR 141 : (2014) 2 PLJR 322
Arbitration Act, 1940 — Section 37(3)Arbitration and Conciliation Act, 1996 — Section 11(6), 16(1)(a), 21
High Courts22 Jan 2014Allowed
Ganesh Singh Vs The State of Bihar
Patna High Court · (2014) CriLJ 2004 : (2014) 3 Crimes 593
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313(1)(b)Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Jan 2014Allowed
Jagdish Pd. Singh Vs Sheo Bachan Singh
Patna High Court · (2014) 3 BBCJ 141
High Courts21 Jan 2014
Munna Prasad Gupta Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 2
High Courts21 Jan 2014
Bindeshwari Rishideo and Others Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 66
Bihar Bhoodan Yagna Act, 1954 — Section 14, 14(1), 15, 21, 22
High Courts21 Jan 2014Disposed Off
Ratan Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 661
High Courts21 Jan 2014
Sunil Kumar Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 611 : (2014) 1 PLJR 482