High Courts29 Jan 2014Allowed
Sajjan Singh Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 559
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 739 of 2,660
High Courts29 Jan 2014Dismissed
Ashok Mahto Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 556
High Courts29 Jan 2014Allowed
Shahzad Imam Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 560
High Courts29 Jan 2014Dismissed
Mahfooz Alam Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 573
High Courts29 Jan 2014
Madhuri Devi Vs Dena Bank and Others
Patna High Court · (2015) 1 BC 275
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3-A)
High Courts29 Jan 2014
Madhuri Devi Vs The Authorised Officer
Patna High Court · (2014) 2 PLJR 715
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3-A)
High Courts29 Jan 2014
Yogendra Prasad Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 666
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17(4), 4, 5A, 6
High Courts29 Jan 2014Allowed
The State of Bihar Vs Kamal Kishore Yadav
Patna High Court · (2014) 1 PLJR 659
High Courts29 Jan 2014
Kamini Kumari Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 720
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482Penal Code, 1860 (IPC) — Section 323, 354, 504
High Courts28 Jan 2014Allowed
National Insurance Company Gaya Vs Lily Hembrum
Patna High Court · (2014) 1 BBCJ 430
High Courts28 Jan 2014Allowed
Irsad Alam Vs The State of Bihar
Patna High Court · (2014) CriLJ 2107 : (2015) 1 PLJR 368
Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(1), 162, 162(1), 162(2)Evidence Act, 1872 — Section 21, 24, 24, 25, 25
High Courts28 Jan 2014Allowed
Manoj Kumar Mandal Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 414
Bihar Land Reforms Act, 1950 — Section 4(h)
High Courts28 Jan 2014
Srikant Prasad Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 648
Bihar Special Courts Act, 2009 — Section 13, 14, 15, 17, 17(1)Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 271(1)(c)
High Courts28 Jan 2014
United India Insurance Co. Ltd. Vs Sudha Singh
Patna High Court · (2014) 3 ACC 169 : (2015) ACJ 1928 : (2014) 3 PLJR 134
Motor Vehicles Act, 1988 — Section 11, 147(1)(B), 149(1)(b)(i), 163A, 165
High Courts27 Jan 2014Allowed
Shambhu Mishra Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 135
Constitution of India, 1950 - Article 14, 16
High Courts27 Jan 2014
Chandra Shekhar Bharti Vs The State of Bihar
Patna High Court · (2014) CriLJ 2953 : (2014) 2 PLJR 756
Companies Act, 1956 — Section 267Constitution of India, 1950 — Article 136, 136(1), 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3), 325, 360, 374
High Courts27 Jan 2014
Ramesh Prasad Singh Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 726
Constitution of India, 1950 — Article 14, 16
High Courts27 Jan 2014
Dhunmun Yadav Vs State of Bihar
Patna High Court · (2014) CriLJ 2829 : (2015) 2 PLJR 511
Criminal Procedure Code, 1973 (CrPC) — Section 313(l)(b), 366Evidence Act, 1872 — Section 24, 25, 26, 27, 30Penal Code, 1860 (IPC) — Section 201, 302, 34, 364A
High Courts27 Jan 2014
Santosh Rajbanshi Vs State of Bihar
Patna High Court · (2014) 2 DMC 132
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 106, 113A, 113B, 138, 146
High Courts27 Jan 2014
Akhlesh Prasad Sinha Vs State of Bihar
Patna High Court · (2014) 3 Crimes 441
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(1)(b)Penal Code, 1860 (IPC) — Section 302, 326, 34