High Courts05 Feb 2014
Prof. Mahesh Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 668
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 738 of 2,660
High Courts05 Feb 2014
Noorul Absar Vs The Bhupendra Narayan Mandal University
Patna High Court · (2014) 4 PLJR 554
High Courts03 Feb 2014Disposed Off
Taufique Ahmad Vs The Union of India
Patna High Court · (2014) 1 BBCJ 428 : (2014) 2 BLJud 82
High Courts03 Feb 2014
Motak Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 761
Criminal Procedure Code, 1973 (CrPC) — Section 245, 313(1)(b)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts03 Feb 2014
Hari Narayan Ram Vs The Bank of India
Patna High Court · (2014) 4 PLJR 452
Constitution of India, 1950 — Article 300APayment of Gratuity Act, 1972 — Section 4
High Courts03 Feb 2014Allowed
Kumari Sushmita Vs Rabindra Kumar Singh
Patna High Court · (2014) 2 PLJR 622
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227Hindu Marriage Act, 1955 — Section 16
High Courts03 Feb 2014
Rekha Kumari Vs The State of Bihar
Patna High Court · (2015) 1 PLJR 124 : (2014) 3 PLJR 612
High Courts03 Feb 2014
Uday Prasad Singh Vs The Union of India
Patna High Court · (2014) 3 PLJR 3
Constitution of India, 1950 — Article 226, 226(1), 226(1), 226(2), 32
High Courts03 Feb 2014Allowed
Prabhu Nath Singh and Jai Kishun Sah Vs The State of Bihar
Patna High Court · (2014) 02 PAT CK 0035
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 294, 319Penal Code, 1860 (IPC) — Section 307, 34
High Courts03 Feb 2014
Moti Lal Chamar Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 44
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 35
High Courts02 Feb 2014Allowed
Ram Naresh Singh Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 100
High Courts31 Jan 2014Allowed
Jugeshwar Singh and Others Vs Krishna Kumar Singh and Others
Patna High Court · (2015) 2 PLJR 228
High Courts31 Jan 2014Dismissed
Pallavi Vs Indian Oil Corporation Limited
Patna High Court · (2014) 2 PLJR 378
High Courts30 Jan 2014
Devarshi Srivastava Vs Indira Gandhi Institute of Medical Sciences
Patna High Court · (2014) 3 PLJR 438
High Courts30 Jan 2014
Convenor of Patna Zila Minority High School Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 15
Constitution of India, 1950 — Article 14, 16
High Courts30 Jan 2014
The Principal Secretary, Department of Home, Government of Bihar and Others Vs Jagdish Prasad Mallick and Another
Patna High Court · (2014) 1 PLJR 663
Constitution of India, 1950 — Article 14
High Courts30 Jan 2014
Yugeshwar Mahto Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 318 : (2014) 2 PLJR 190
High Courts30 Jan 2014
Oriental Insurance Company Ltd. Vs Binay Kumar
Patna High Court · (2014) 3 ACC 188 : (2014) 4 PLJR 616
Motor Vehicles Act, 1988 — Section 140, 166