High Courts07 Feb 2014Disposed Off
Ajay Kant Jha Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 557
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 737 of 2,660
High Courts07 Feb 2014Allowed
Netal Paswan Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 550
High Courts07 Feb 2014Allowed
Sattan Singh Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 549
High Courts07 Feb 2014
Jay Kumar Paswan Vs The Union of India and Others
Patna High Court · (2015) 1 PLJR 720
High Courts07 Feb 2014
Sheoratri Choudhary Vs Ram Parvesh Choudhary
Patna High Court · (2014) 4 PLJR 115
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 26A, 3, 4(c), 9Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2), Order 7 Rule 11
High Courts07 Feb 2014
The Organizer, Dehri C.D. and C.M. Union Limited Vs The State of Bihar and Others
Patna High Court · AIR 2014 Patna 67 : (2014) 4 CTC 481 : (2014) 1 PLJR 695
Bihar Shops and Establishments Act, 1953 — Section 26Companies Act, 1956 — Section 617, 619Constitution of India, 1950 — Article 12, 13, 132, 14, 15
High Courts07 Feb 2014Dismissed
Thakur Gopalji Vs Bihar Religious Trust Board
Patna High Court · (2014) 2 PLJR 311
Constitution of India, 1950 — Article 226
High Courts07 Feb 2014Allowed
Netal Paswan, Giro Paswan alias Girju Paswan and Batoran Paswan Vs The State of Bihar
Patna High Court · (2014) 02 PAT CK 0041
Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts06 Feb 2014Dismissed
Const. Darshan Singh Vs The Union of India
Patna High Court · (2014) 1 BBCJ 449
High Courts06 Feb 2014Dismissed
Ashok Kumar Vs The Chairman,North Bihar Kshetriaya Gramin Bank, Head Office
Patna High Court · (2014) 1 BBCJ 451
High Courts06 Feb 2014Disposed Off
Upendra Kumar Sinha Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 439
High Courts06 Feb 2014Disposed Off
Gopal Krishna Jha Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 446
Constitution of India, 1950 — Article 226
High Courts06 Feb 2014
The State of Bihar Vs Radheshyam Choudhary, Chandan Choudhary and Vinod Choudhary Bishwnath Choudhary Vs The State of Bihar
Patna High Court · (2014) 02 PAT CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 366Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts06 Feb 2014
National Insurance Company Ltd. Vs Ram Prasad Yadav
Patna High Court · (2014) 3 ACC 194
Motor Vehicles Act, 1988 — Section 140, 158(6), 166
High Courts05 Feb 2014Allowed
Kishore Rai Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 305 : (2014) 1 BLJud 328
High Courts05 Feb 2014
Laxmi Prasad Gupta Vs Ram Narayan Prasad
Patna High Court · (2014) 3 PLJR 703
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts05 Feb 2014
Jaimala Devi Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 407
Constitution of India, 1950 — Article 243F, 243K, 243OCriminal Procedure Code, 1973 (CrPC) — Section 109, 110
High Courts05 Feb 2014Allowed
Kishore Rai and Sheo Kumar Rai Vs The State of Bihar
Patna High Court · (2014) 02 PAT CK 0067
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts05 Feb 2014Allowed
Pappu Kumar Mandal Vs The State of Bihar
Patna High Court · (2014) CriLJ 1797
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22, 42, 57
High Courts05 Feb 2014Disposed Off
Najma Begum Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 657
Bihar Municipal Act, 2007 — Section 104, 25(5)Transfer of Property Act, 1882 — Section 108