High Courts12 Feb 2014
Pramoda Nand Jha Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 243
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 735 of 2,660
High Courts12 Feb 2014Allowed
Sikandar Khan Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 429
Bihar Control of Crimes Act, 1981 — Section 12, 17, 23, 23(1)Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1)Constitution of India, 1950 — Article 21, 22, 22(5)
High Courts12 Feb 2014Allowed
Md. Intekhab Vs The State of Bihar
Patna High Court · (2014) 02 PAT CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 313(1)(b)Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Feb 2014Allowed
Bidya Singh and Others Vs The State of Bihar
Patna High Court · (2014) 02 PAT CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 302, 307, 323
High Courts12 Feb 2014
Sunil Kumar and Others Vs The Chairman, Railways Board and Others The Union of India and Others Vs S.P. Tripathi and Others
Patna High Court · (2014) 1 PLJR 731
Constitution of India, 1950 — Article 226
High Courts12 Feb 2014Dismissed
Sintu Kumar Vs The State of Bihar
Patna High Court · (2014) 02 PAT CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 313, 53(A)Penal Code, 1860 (IPC) — Section 376
High Courts12 Feb 2014Allowed
Bihar State Electricity Board and Others Vs Munia Devi
Patna High Court · (2015) 2 PLJR 781
High Courts12 Feb 2014
Ramdev Sahani Vs The State of Bihar and Another
Patna High Court · (2015) ALLMR(Cri) 82 : (2014) CriLJ 2605 : (2014) 1 PLJR 670
Penal Code, 1860 (IPC) — Section 498A
High Courts11 Feb 2014Disposed Off
Lallan Prasad Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 579
High Courts11 Feb 2014Dismissed
Kartik Sah Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 565
High Courts11 Feb 2014Disposed Off
Om Prakash Keshri Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 552
High Courts11 Feb 2014Dismissed
Ghanshyam Singh Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 393 : (2014) 2 BLJud 49
High Courts11 Feb 2014Dismissed
Lalo Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 561 : (2014) 2 BLJud 166
High Courts11 Feb 2014Dismissed
Ghamandi Singh Vs State of Bihar
Patna High Court · (2014) 1 BBCJ 567
High Courts11 Feb 2014Allowed
Sanjula Devi Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 51
High Courts11 Feb 2014Disposed Off
The State of Bihar Vs Hemlal Sah
Patna High Court · (2014) CriLJ 1767
Constitution of India, 1950 — Article 136, 14, 19, 19(2), 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(8), 162, 173(4), 235(2)Penal Code, 1860 (IPC) — Section 201, 302, 316, 34, 376