High Courts18 Feb 2014Allowed
Sita Devi Vs The State of Bihar
Patna High Court · (2014) 02 PAT CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 120(B), 34, 366(A), 376
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Patna High Court judgments
53,190 judgments · page 734 of 2,660
High Courts18 Feb 2014Allowed
Ganauri Yadav and Kaushal Yadav Vs The State of Bihar
Patna High Court · (2014) 02 PAT CK 0010
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B, 498(A)
High Courts17 Feb 2014Allowed
New Ratan Priya Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 380
High Courts17 Feb 2014
Anil Kumar Gupta Vs The Chairman-Cum-Managing Director, The Allahabad Bank
Patna High Court · (2014) 3 PLJR 397
Constitution of India, 1950 — Article 309
High Courts14 Feb 2014Dismissed
Bipin Roy @ Bipin Kumar Roy Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 173 : (2014) 2 BLJud 62
High Courts14 Feb 2014Dismissed
Babulal Shah Vs Ram Nath Bhagat
Patna High Court · (2014) 1 BBCJ 446 : (2014) 2 BLJud 29
High Courts14 Feb 2014
Binod Kumar Anand Vs The Madhya Bihar Gramin Bank
Patna High Court · (2014) 4 PLJR 527
High Courts14 Feb 2014Allowed
Ashok Kumar Singh Vs The Bihar Electricity Board
Patna High Court · (2014) 142 FLR 787 : (2014) LLR 1215 : (2014) 2 PLJR 416
Constitution of India, 1950 — Article 12
High Courts13 Feb 2014Allowed
Bihari Sonar Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 583 : (2014) 2 BLJud 150
High Courts13 Feb 2014Dismissed
Biswanath Singh Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 566
High Courts13 Feb 2014Dismissed
Mohan Lal Das Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 395 : (2014) 2 BLJud 33
High Courts13 Feb 2014Dismissed
Hareram Mahton Vs State of Bihar
Patna High Court · (2014) 1 BBCJ 555
High Courts13 Feb 2014
The Management, State Bank of India and Others Vs Hrishikesh Mishra and Others
Patna High Court · (2015) 1 PLJR 117
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)(d)
High Courts13 Feb 2014
Jagannath Rai Vs The State of Bihar and Others
Patna High Court · (2014) LabIC 1210
Constitution of India, 1950 — Article 226
High Courts13 Feb 2014
Awadhesh Prasad Sharma Vs Prahlad Prasad Sharma
Patna High Court · AIR 2014 Patna 239
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts13 Feb 2014
Seema Devi Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 46
High Courts13 Feb 2014
Ranjit Singh Vs Chanda Kuer
Patna High Court · (2014) 3 PLJR 307
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1Motor Vehicles Act, 1988 — Section 169(2), 177, 48, 50
High Courts12 Feb 2014Allowed
Divisional Manager, The Orient Insurance Company Limited Vs Girja Devi
Patna High Court · (2014) 1 BBCJ 471 : (2014) 2 BLJud 47
High Courts12 Feb 2014Allowed
Lalan Prasad Chaudhary Vs The Bihar State Electricity Board
Patna High Court · (2014) 2 BLJud 248