High Courts25 Feb 2014Allowed
Rama Shankar Rai Vs The State of Bihar
Patna High Court · (2014) 02 PAT CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 395, 397
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Patna High Court judgments
53,190 judgments · page 733 of 2,660
High Courts24 Feb 2014Allowed
Union of India Vs Amritesh Kumar Roy
Patna High Court · (2014) 2 BBCJ 152
High Courts24 Feb 2014Allowed
Medni Singh Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 71 : (2014) 2 BLJud 145
High Courts24 Feb 2014
Rama Shankar Prasad Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 433
High Courts24 Feb 2014Allowed
Parmanand Mahto Vs State of Bihar
Patna High Court · (2014) 02 PAT CK 0064
Penal Code, 1860 (IPC) — Section 306, 376
High Courts24 Feb 2014Dismissed
Maharani Durgeshwari Sahi and Others Vs The State of Bihar
Patna High Court · AIR 2014 Patna 103
Bihar Land Reforms Act, 1950 — Section 3, 4, 4(a), 5, 7A
High Courts21 Feb 2014Allowed
Rev. Alfred Andrwes @ Alfred Andrews Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 68 : (2014) 2 BLJud 131
High Courts21 Feb 2014
Muslim Mian Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 586
Constitution of India, 1950 — Article 14, 16
High Courts21 Feb 2014Allowed
Central Bank of India Vs Niranjan Sinha
Patna High Court · (2014) LabIC 1801
Constitution of India, 1950 — Article 226
High Courts21 Feb 2014
In the matter of initiating contempt proceeding in connection with obstruction of Court of Justice at Civil Court, Patna City Vs Gopal Prasad Singh and Others
Patna High Court · (2014) 1 PLJR 756 : (2014) 3 RCR(Civil) 942
Constitution of India, 1950 — Article 141
High Courts21 Feb 2014
Lalu Singh Vs Arun Singh
Patna High Court · (2014) 3 PLJR 756
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts21 Feb 2014
The State of Bihar Vs Sanjay Kumar
Patna High Court · (2014) 3 PLJR 43
Constitution of India, 1950 — Article 226
High Courts20 Feb 2014Disposed Off
Kalendra Kumar Singh Vs The State of Bihar
Patna High Court · (2014) 2 BLJud 251
High Courts20 Feb 2014
Sangeeta Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 8
High Courts20 Feb 2014
Kanti Devi Vs State of Bihar
Patna High Court · (2014) 2 DMC 760
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 304B, 34
High Courts20 Feb 2014
Ajay Sao Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 428
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Penal Code, 1860 (IPC) — Section 307, 324, 34, 394, 452
High Courts19 Feb 2014Disposed Off
Urmila Devi Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 151
High Courts19 Feb 2014
Chandrika Chaudhary Vs Horil Chaudhary
Patna High Court · (2014) 4 PLJR 457
Constitution of India, 1950 — Article 227
High Courts18 Feb 2014
Divisional Manager Vs Most. Ramkumari Devi
Patna High Court · (2014) 2 ACC 782 : (2014) 142 FLR 329 : (2014) 2 LLJ 417
Workmens Compensation Act, 1923 — Section 10(1), 30(1)(a)
High Courts18 Feb 2014Allowed
The State of Bihar Vs Akhaury Dadan Prasad
Patna High Court · (2014) LabIC 1680
Constitution of India, 1950 — Article 226