High Courts10 Mar 2014Disposed Off
Shatruhan Kumar Sinha Vs Bihar State Co-Operative Land Development Bank
Patna High Court · (2014) 2 BBCJ 149
COURT ARCHIVE
Patna High Court judgments
53,187 judgments · page 731 of 2,660
High Courts10 Mar 2014Dismissed
Lala Yadav Vs Sheo Nandan Yadav
Patna High Court · (2014) 2 BLJud 223
High Courts10 Mar 2014Dismissed
Ram Pratap Paswan and Others Vs The State of Bihar and Others
Patna High Court · AIR 2014 Patna 99 : (2015) 3 PLJR 575
Constitution of India, 1950 — Article 226
High Courts10 Mar 2014
Lallan Jee Prasad Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 698
Constitution of India, 1950 — Article 226
High Courts10 Mar 2014
Ratindra Nath Basu Rai Vs State of Bihar
Patna High Court · (2014) 4 CCR 168
Evidence Act, 1872 — Section 105, 114(b), 5Penal Code, 1860 (IPC) — Section 409, 467Prevention of Corruption Act, 1988 — Section 5(1)(c), 5(1)(d), 5(2)
High Courts10 Mar 2014
Mahendra Pratap Singh Vs The Union of India
Patna High Court · (2014) 2 PLJR 279
Constitution of India, 1950 — Article 14, 226
High Courts07 Mar 2014Disposed Off
The Bihar State Agricultural Marketing Board Vs Panchu Ram
Patna High Court · (2014) 2 BLJud 170
High Courts07 Mar 2014Allowed
Regional Director, Employes'' State Insurance Corporation and The Recovery Officer, ESIC Vs M/s. Anurag Cinema (P) Ltd.
Patna High Court · (2014) 141 FLR 1110 : (2014) 2 LLJ 425 : (2014) 2 LLN 239
Employees State Insurance Act, 1948 — Section 1(5), 2A, 45(B), 45(C), 45A
High Courts07 Mar 2014
The Bihar State Agricultural Marketing Board and The Managing Director, Bihar State Agricultural Marketing Board Vs Panchu Ram
Patna High Court · (2014) 03 PAT CK 0021
Bihar Agricultural Produce Markets Act, 1960 — Section 4
High Courts07 Mar 2014
Raj Kumar Choudhary Vs The Union of India
Patna High Court · (2015) 1 ACC 464 : (2014) 3 PLJR 132
Limitation Act, 1963 — Section 5Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 123(c), 125
High Courts06 Mar 2014Disposed Off
Pratyush Priyadarshi Vs Uttar Bihar Gramin Bank
Patna High Court · (2014) 2 BBCJ 157
High Courts06 Mar 2014Disposed Off
Tarkeshwar Singh Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 159
High Courts06 Mar 2014
Brajnandan Prasad and Others Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 50
High Courts06 Mar 2014Dismissed
Sanjogia and Others Vs Vijay Yadav and Others
Patna High Court · (2015) 2 PLJR 614
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts05 Mar 2014Disposed Off
Kanhaiya Kumar Vs Union of India
Patna High Court · (2014) 2 BBCJ 150
High Courts05 Mar 2014
Vikash Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 82
Criminal Procedure Code, 1973 (CrPC) — Section 311, 362, 482Penal Code, 1860 (IPC) — Section 323, 324, 34, 341, 379
High Courts05 Mar 2014
Krishna Prasad Tiwary and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 614
Land Acquisition Act, 1894 — Section 11-A, 17(1), 17(4)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts05 Mar 2014
Ahmad Ashfaque Karim Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 178
Arms Act, 1959 — Section 25(1-B) A, 25(1-B)(a), 25(1-B)A, 26, 30Bihar Conduct of Examination Act, 1981 — Section 10Civil Procedure Code, 1908 (CPC) — Section 115