COURT ARCHIVE

Patna High Court judgments

53,190 judgments · page 743 of 2,660

High Courts10 Jan 2014Allowed

Kanti Devi Vs Bikee Kumar

Patna High Court · (2014) 2 BBCJ 98

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High Courts10 Jan 2014Dismissed

Ranjeet Kumar Vs The Union of India and Others

Patna High Court · (2015) 2 PLJR 313

Constitution of India, 1950 - Article 14, 16

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High Courts10 Jan 2014

Bholey Shankar Construction Pvt. Ltd. Vs The State of Bihar

Patna High Court · (2014) 2 PLJR 375

Constitution of India, 1950 — Article 12, 19(1)(g), 298

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High Courts10 Jan 2014Allowed

Employees State Insurance Corporation Vs M/s. Jaiswal Industries

Patna High Court · (2014) 141 FLR 188 : (2014) 2 LLN 235 : (2014) 1 PLJR 449

Employees State Insurance Act, 1948 — Section 45(A), 45A, 75, 75(1)(g), 77

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High Courts10 Jan 2014Dismissed

Shiva Narain Rai and Others Vs The State of Bihar and Others

Patna High Court · (2014) LabIC 1762 : (2015) 4 PLJR 705

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High Courts10 Jan 2014Dismissed

Pankaj Kumar Vs The Union of India and Others

Patna High Court · (2015) 3 PLJR 116

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High Courts10 Jan 2014Allowed

Smt. Seema Kumari Vs Sunil Kumar Jha

Patna High Court · AIR 2014 Patna 44 : (2014) 2 DMC 475

Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13

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High Courts09 Jan 2014

Arvind Kumar Sinha Vs The State of Bihar

Patna High Court · (2014) 4 PLJR 584

Criminal Procedure Code, 1973 (CrPC) — Section 319Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts09 Jan 2014Allowed

Ramadhar Paswan Vs State of Bihar

Patna High Court · (2014) CriLJ 1305 : (2014) 3 RCR(Criminal) 135

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376

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High Courts09 Jan 2014Dismissed

Surya Narayan Mandal Vs The Hon''ble High Court of Judicature at Patna

Patna High Court · (2014) LabIC 1715

Constitution of India, 1950 — Article 226

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High Courts09 Jan 2014

Suresh Prasad Singh Vs The State of Bihar

Patna High Court · (2014) 3 PLJR 29

Bihar Government Premises (Rent, Recovery and Eviction) Act, 1956 — Section 2(b), 5, 5(1), 5(3), 9

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High Courts09 Jan 2014

Ajay Kumar Chaudhary Vs The State of Bihar

Patna High Court · (2014) 3 PLJR 263

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 120B, 494, 498A

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High Courts09 Jan 2014Dismissed

Tej Narain Rai, Bansmani Rai, Prabhu Rai and Upendra Rai Vs The State of Bihar

Patna High Court · (2014) 01 PAT CK 0008

Penal Code, 1860 (IPC) — Section 304, 323, 325, 34

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High Courts08 Jan 2014Disposed Off

Surya Narayan Prasad Yadav Vs State of Bihar

Patna High Court · (2014) 1 BLJud 310

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High Courts08 Jan 2014Dismissed

Md. Qaisar Alam Vs The State of Bihar

Patna High Court · (2014) 1 BBCJ 264 : (2014) 1 BLJud 329

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High Courts08 Jan 2014Dismissed

Ravi Kant Dubey Vs State of Bihar and Others

Patna High Court · (2015) 2 PLJR 482

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High Courts08 Jan 2014

Ram Singh and Others Vs State of Bihar

Patna High Court · (2014) CriLJ 1595

Penal Code, 1860 (IPC) — Section 307, 34

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High Courts08 Jan 2014

Baijya Nath Sah Vs The Govt. of Bihar

Patna High Court · (2014) 3 PLJR 680

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227

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High Courts08 Jan 2014Dismissed

Rajendra Kumar Vs The State of Bihar, Director General Cum Inspector General Of Police, Bihar, Inspector General, Cabinet (Vigilance), Vidyut Cell and S.P. Muzaffarpur

Patna High Court · (2014) 01 PAT CK 0054

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High Courts08 Jan 2014

Kauleshwari Devi Vs The State of Bihar

Patna High Court · (2014) 3 PLJR 10

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 10 Rule 2, Order 7 Rule 11, 2Constitution of India, 1950 — Article 227

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