High Courts02 Jan 2014
Rajesh Kumar Vs The Sate of Bihar
Patna High Court · (2014) 2 PLJR 365
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 745 of 2,660
High Courts02 Jan 2014Dismissed
Randeep Murmur Vs The State of Bihar and Others
Patna High Court · (2014) LabIC 784 : (2014) 1 PLJR 634
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 14, 16, 226
High Courts02 Jan 2014Dismissed
Smt. Pratima Shukla Vs Patna Municipal Corporation and Others
Patna High Court · (2014) 01 PAT CK 0017
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Transfer of Property Act, 1882 — Section 123
High Courts02 Jan 2014
Bihar State Sugar Corporation Ltd. and General Manager, Bihar State Sugar Corporation Ltd., Motipur Unit and Others Etc. Vs Ahmad Abdullah and Others Etc.
Patna High Court · (2015) 2 PLJR 437
Companies Act, 1956 — Section 560, 560(6), 617Constitution of India, 1950 — Article 226
High Courts02 Jan 2014Dismissed
Yogendra Nath Tripathi Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 68
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226, 311
High Courts23 Dec 2013Allowed
Birendra Sahu Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 57
High Courts20 Dec 2013Partly Allowed
Bihar Pradesh Jan Bitran Pranali Dukandar Sangh Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 443
High Courts20 Dec 2013Allowed
NTPC Super Thermal Power Project (NTPC Ltd.), Kahalgaon, Vs M/S Dip Narayan Roy and Company
Patna High Court · (2014) 2 BBCJ 194 : (2014) 1 BLJud 142
High Courts20 Dec 2013Dismissed
Employees'' State Insurance Corporation and Others Vs Tubex India Pvt. Ltd.
Patna High Court · (2014) 141 FLR 358
High Courts19 Dec 2013
Awadh Kishor Yadav Vs The South Bihar Power Distribution Company Ltd. and Others
Patna High Court · (2014) 1 PLJR 203
High Courts17 Dec 2013Dismissed
Amar Jyoti Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 193 : (2014) 1 BLJud 140
High Courts16 Dec 2013Disposed Off
Basant Mandal Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 578
High Courts16 Dec 2013Allowed
Santosh Kumar Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 46
High Courts16 Dec 2013Dismissed
Harendra Pratap Singh Vs Nitish Kumar
Patna High Court · (2014) 2 PLJR 494
High Courts16 Dec 2013Allowed
Julekha Khatoon Vs The State of Bihar and Another
Patna High Court · (2014) 1 PLJR 235
Criminal Procedure Code, 1973 (CrPC) — Section 164, 319, 319(1), 319(4)(a)Penal Code, 1860 (IPC) — Section 34, 366A
High Courts13 Dec 2013Allowed
Tiro Sahni Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 127 : (2014) 1 BLJud 132
High Courts13 Dec 2013Disposed Off
Lal Badan Kuer Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 199 : (2014) 1 BLJud 147
High Courts13 Dec 2013Dismissed
Prabhat Kumar Vs Bihar Staff Selection Commission
Patna High Court · (2014) 1 BBCJ 62