High Courts09 Apr 2014Dismissed
Nazim Khan Vs Bibi Tohidan
Patna High Court · (2014) 2 PLJR 595
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 4(4)
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 727 of 2,660
High Courts07 Apr 2014Dismissed
Narayan Singh Vs The Union of India
Patna High Court · AIR 2014 Patna 115 : (2014) 2 PLJR 629
Constitution of India, 1950 — Article 12
High Courts07 Apr 2014
Ashish Kumar Vs The Chairman-cum-Managing Director
Patna High Court · (2014) 3 PLJR 511
High Courts07 Apr 2014
Anil Kumar Singh Vs The Multi-State Co-Operative Land Development Bank Ltd.
Patna High Court · (2014) 143 FLR 981 : (2014) 3 PLJR 229
High Courts07 Apr 2014
Brij Bhushan Singh Vs The Bihar School Examination
Patna High Court · (2014) 3 PLJR 637
High Courts04 Apr 2014
Devendra Tiwari and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 870
Constitution of India, 1950 — Article 19(1)(g)Registration Act, 1908 — Section 69(1)(bb)Stamp Act, 1899 — Section 27, 64
High Courts04 Apr 2014
The Bihar State Co-Operative Bank Ltd. Vs The Union of India
Patna High Court · (2015) 144 FLR 422 : (2014) 4 PLJR 1
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 10, 15, 17, 17(3)(b), 3
High Courts04 Apr 2014Allowed
Umesh Ram Vs The State of Bihar
Patna High Court · AIR 2014 Patna 113
Essential Commodities Act, 1955 — Section 7
High Courts04 Apr 2014Allowed
Dharmendra Yadav Vs The State of Bihar
Patna High Court · (2014) 04 PAT CK 0040
Penal Code, 1860 (IPC) — Section 120(B), 313, 364A, 395
High Courts03 Apr 2014Dismissed
The State of Bihar Vs Indrajeet Kumar
Patna High Court · (2014) 2 PLJR 604
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 44, 65, 65(2)(b)
High Courts03 Apr 2014
Abhay Chandra Mishra Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 598
Constitution of India, 1950 — Article 226
High Courts02 Apr 2014Allowed
Hridya Nandan Singh Yadav Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 551 : (2014) 3 BLJud 3
High Courts01 Apr 2014Allowed
Prof. Syed Aqua Hasan Vs The Vice Chancellor, Patna University and Others
Patna High Court · (2014) 141 FLR 566 : (2014) LabIC 2287 : (2014) 2 LLN 535 : (2014) 3 PLJR 183
High Courts01 Apr 2014
Motilal Singh Vs The Chief G.M. (Telecommunication) Rajanesh Kumar Singh Vs The Bharat Sanchar Nigam Ltd.
Patna High Court · (2014) 3 PLJR 205
High Courts31 Mar 2014Allowed
Farzana Sabaff Vs State of Bihar
Patna High Court · (2014) 3 BBCJ 631 : (2014) 3 BLJud 237
High Courts31 Mar 2014Disposed Off
Ramnandan Singh Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 636
Bihar Land Reforms Act, 1950 — Section 4(h)Land Acquisition Act, 1894 — Section 17(4), 4, 5-A, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts31 Mar 2014
Ajit Kumar Singh Vs The Baba Saheb Bhim Rao Ambedkar Bihar University
Patna High Court · (2014) 3 PLJR 448
Constitution of India, 1950 — Article 129, 215, 226Contempt of Courts Act, 1971 — Section 19, 20Limitation Act, 1963 — Section 10, 11, 12, 13, 14