High Courts16 Apr 2014Dismissed
Puspa Devi Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 484 : (2014) 3 BLJud 2
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 726 of 2,660
High Courts16 Apr 2014
Bihar Rajya Pul Nirman Nigam Ltd. Vs Pile Engineering India (P) Ltd.
Patna High Court · (2015) 1 ARBLR 434 : (2014) 3 PLJR 224
High Courts16 Apr 2014
Singheshwar Prasad Sah Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 550
High Courts15 Apr 2014Dismissed
Radhika Singh Vs State of Bihar
Patna High Court · (2014) 3 BBCJ 208 : (2014) 3 BLJud 83
High Courts11 Apr 2014Disposed Off
Md. Wasim Uddin Vs State of Bihar
Patna High Court · (2014) 3 BBCJ 69
High Courts11 Apr 2014Dismissed
Sheo Shankar Prasad Singh Vs State Bank of India and Others
Patna High Court · (2015) 2 PLJR 49
High Courts11 Apr 2014Dismissed
Arjun Tiwary and Others Vs Harinandan Tiwary and Others
Patna High Court · (2015) 2 PLJR 399
Civil Procedure Code, 1908 (CPC) - Section 148, 151
High Courts11 Apr 2014Allowed
Radha Devi Vs Santosh Kumar Gupta
Patna High Court · AIR 2014 Patna 114 : (2014) 3 DMC 145
Hindu Marriage Act, 1955 — Section 9
High Courts11 Apr 2014Allowed
The State of Bihar and Others Vs Helios Corporation Limited and Others
Patna High Court · (2015) 3 PLJR 81
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 19-A, Order 5 Rule 9(5) 144Constitution of India, 1950 - Article 226 252Evidence Act, 1872 - Section 114(e)
High Courts11 Apr 2014Allowed
The Oriental Insurance Company Ltd. Vs Awadhesh Kumar Sharma and Others
Patna High Court · (2015) 2 PLJR 777
Motor Vehicles Act, 1988 - Section 166
High Courts11 Apr 2014
Budhpriya Ganesh Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 703
Electricity Act, 2003 — Section 126, 135, 138
High Courts11 Apr 2014
Satyendra Prasad Singh Vs The Bihar State Road Transport Corporation
Patna High Court · (2014) 3 PLJR 197
Constitution of India, 1950 — Article 226
High Courts10 Apr 2014Allowed
Vijay Bharti @ Vijay Kumar Bharati @Bigan Bharati Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 557
High Courts10 Apr 2014Dismissed
Ashok Kumar Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 148
High Courts10 Apr 2014
Jivendra Jha Vs Bihar State Co-operative Marketing Union and Others
Patna High Court · (2015) 1 PLJR 722
Constitution of India, 1950 — Article 12
High Courts10 Apr 2014
Ramji Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 95
High Courts10 Apr 2014
Shivraj Singh Chauhan Vs The State of Bihar
Patna High Court · (2014) CriLJ 2989
Constitution of India, 1950 — Article 15Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 190, 197Penal Code, 1860 (IPC) — Section 124(A), 124A, 153(A), 153(B), 153A
High Courts10 Apr 2014
Ajay Kumar Roy Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 232
Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2)(b), 482Penal Code, 1860 (IPC) — Section 182, 211, 379, 511
High Courts09 Apr 2014
Durga Prasad Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 129
Constitution of India, 1950 — Article 226