High Courts31 Mar 2014Dismissed
Pramod Kumar Srivastava Vs High Court of Judicature at Patna and Others
Patna High Court · (2014) 141 FLR 571
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 728 of 2,660
High Courts31 Mar 2014Disposed Off
The State of Bihar Vs Rajendra Mahaldar Pramod Yadav, Putul Yadav and Khato Yadav Vs The State of Bihar
Patna High Court · (2015) 2 PLJR 79
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 313, 313(1)(b), 314Evidence Act, 1872 — Section 165
High Courts28 Mar 2014
Ashok Kumar Verma Vs State of Bihar and Others
Patna High Court · (2014) 141 FLR 572 : (2014) 3 LLN 241
High Courts28 Mar 2014
Harendra Pratap Singh Vs Nitish Kumar
Patna High Court · AIR 2014 Patna 1 : (2015) 2 PLJR 272
Constitution of India, 1950 — Article 132, 163, 164, 164(1), 164(1A)
High Courts28 Mar 2014
Patalo Devi Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 656
Civil Procedure Code, 1908 (CPC) — Section 114, 151, 152Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 13A, 18, 2, 23(2), 26(2)
High Courts27 Mar 2014Dismissed
Mostt. Safeda Kuer Vs Sumitra Devi
Patna High Court · (2014) 2 BBCJ 387 : (2014) 2 BLJud 261
High Courts27 Mar 2014
Bilat Paswan Bihangam Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 122
Constitution of India, 1950 — Article 310(2)
High Courts27 Mar 2014
Mahendra Kumar Vs Bihar Kshetriya Gramin Bank
Patna High Court · (2014) 3 PLJR 717
High Courts27 Mar 2014Allowed
Bishkeshan Teu Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 634
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 323, 353, 380, 452
High Courts26 Mar 2014Dismissed
Amrendra Narain Singh Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 306
High Courts26 Mar 2014Allowed
Deoki Rai Vs State of Bihar
Patna High Court · (2014) 3 BBCJ 28 : (2014) 2 BLJud 336
High Courts26 Mar 2014Dismissed
Shaji Verghese Vs Bishop Vincent Barwa
Patna High Court · (2014) 2 BBCJ 469 : (2014) 2 BLJud 291
High Courts26 Mar 2014
Shanti Devi Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 79
High Courts26 Mar 2014
Kamal Nayan Prasad Singh Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 713
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 467
High Courts26 Mar 2014Dismissed
Mudrika Prasad Vs The State of Bihar, The Secretary, Department of Personnel and Administrative Reforms, The Hon''ble High Court of Judicature at Patna
Patna High Court · (2014) 03 PAT CK 0043
Constitution of India, 1950 — Article 226
High Courts26 Mar 2014
Salam Vs The Union of India
Patna High Court · (2014) 3 PLJR 292
Constitution of India, 1950 — Article 226, 311(2)Penal Code, 1860 (IPC) — Section 376, 511
High Courts26 Mar 2014Dismissed
Amrendra Narain Singh Vs State of Bihar and Others
Patna High Court · (2014) 03 PAT CK 0023
Constitution of India, 1950 — Article 20(2), 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 169, 170, 173, 300, 482Penal Code, 1860 (IPC) — Section 120B, 34, 406, 409, 420