High Courts23 Apr 2014Disposed Off
Rajendra Rai Vs The State of Bihar
Patna High Court · (2014) 04 PAT CK 0024
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 725 of 2,660
High Courts23 Apr 2014
Satyanand and Amresh Kumar Vs The State of Bihar
Patna High Court · (2014) 04 PAT CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 379Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts23 Apr 2014
Soni Devi Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 782
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 120B, 313, 323, 34, 341
High Courts22 Apr 2014Dismissed
Radheshyam Kumar Vs The Chairman-cum-Managing Director
Patna High Court · (2014) 2 PLJR 606
High Courts22 Apr 2014Dismissed
Tarkeshwar Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 92
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 363 364-A
High Courts21 Apr 2014
Umesh Kr. Verma Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 64
High Courts21 Apr 2014
United India Insurance Company Limited Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 772
Constitution of India, 1950 — Article 14, 19(1)(g), 21
High Courts21 Apr 2014
Dinesh Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 108
High Courts21 Apr 2014
Mohan Murari Tiwari Vs Deoki Nandani Devi
Patna High Court · AIR 2014 Patna 132
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4AHindu Adoptions and Maintenance Act, 1956 — Section 10, 11, 15, 16, 2
High Courts21 Apr 2014
Faraz Fatmi Vs Ashok Kumar Yadav
Patna High Court · AIR 2014 Patna 216
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Representation of the People Act, 1951 — Section 86
High Courts18 Apr 2014Allowed
State of Bihar through District Magistrate, Siwan Vs Md. Shahabuddin
Patna High Court · (2014) 2 BBCJ 472 : (2014) 2 BLJud 308
High Courts18 Apr 2014Dismissed
Sidheshwar Prasad Singh Vs State of Bihar
Patna High Court · (2014) 3 BBCJ 497 : (2014) 3 BLJud 201
High Courts18 Apr 2014Disposed off
Umesh Ravidas Vs State of Bihar
Patna High Court · (2015) 2 PLJR 484
Criminal Procedure Code, 1973 (CrPC) - Section 311, 313(1)(b) — Evidence Act, 1872 - Section 165 — Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts18 Apr 2014
Lakshman Prasad Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 719
High Courts18 Apr 2014
Dinesh Kumar Himanshu Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 640
Bihar Municipal Act, 2007 — Section 13, 3, 3(1), 4, 5
High Courts18 Apr 2014
Mukesh Golcha Vs Kishore Kumar Sharma
Patna High Court · (2015) 1 BC 285 : (2014) 2 PLJR 520
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 222Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 19(2), 19(25), 20, 21
High Courts18 Apr 2014
Krishna Nand Singh Vs Union of India
Patna High Court · (2014) LabIC 2883
Constitution of India, 1950 — Article 226
High Courts18 Apr 2014Dismissed
Brij Kishore Paswan and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 556
Constitution of India, 1950 - Article 14 226 300-AContract Act, 1872 - Section 15 23Land Acquisition Act, 1894 - Section 11 11(1) 12 17(1) 18