High Courts18 Aug 2015Dismissed
Madan Mohan Dubey Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0004
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 640 of 2,660
High Courts17 Aug 2015Dismissed
The State of Bihar Vs Umesh Yadav and Others
Patna High Court · (2015) 4 PLJR 224
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 378, 378(1)(3)Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts17 Aug 2015Dismissed
Neel Kamal and Others Vs Aditya Kumar Chatterjee and Others
Patna High Court · (2015) 4 PLJR 491 : (2016) 1 RCR(Rent) 19
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 - Section 15Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts17 Aug 2015
Ram Nath Chaudhary and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0050
Criminal Procedure Code, 1973 (CrPC) - Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, 15, 16, 49, 7APenal Code, 1860 (IPC) - Section 302, 34
High Courts17 Aug 2015Dismissed
State of Bihar Vs Amit Kumar and Others
Patna High Court · (2015) 08 PAT CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 164, 378(1)(b), 378(3)Penal Code, 1860 (IPC) - Section 363, 366A
High Courts17 Aug 2015Dismissed
Vinay Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0047
Constitution of India, 1950 - Article 243ZJ, 243ZJ (2)
High Courts14 Aug 2015
Rajesh Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 702
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323, 341, 376
High Courts14 Aug 2015
Manish Shankar Singh and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 451, 457, 482Essential Commodities Act, 1955 - Section 7Prevention Of Blackmarketing And Maintenance Of Supplies Of Essential Commodities Act, 1980 - Section 3, 5
High Courts13 Aug 2015Allowed
Sita Ram Sao and Others Vs The State of Bihar
Patna High Court · (2016) 1 PLJR 66
Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts13 Aug 2015
Kamla Devi and Others Vs The Union of India and Others
Patna High Court · (2015) 08 PAT CK 0044
Income Tax Act, 1961 - Section 147Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 - Section 18, 6
High Courts13 Aug 2015Allowed
Ravindra Kumar Singh Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0041
Arms Act, 1959 - Section 25(1-B)a, 26, 35Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(b)(i), 41, 42, 43Penal Code, 1860 (IPC) - Section 414, 420, 472, 473
High Courts13 Aug 2015Allowed
Dhirendra Tiwary Vs The State of Bihar and Others
Patna High Court · AIR 2015 Patna 193 : (2015) 4 PLJR 121
Constitution of India, 1950 - Article 226, 243K, 243-O, 243-O(b)
High Courts13 Aug 2015Allowed
Divisional Manager, Life Insurance Corporation of India and Others Vs Bimal Kishore Prasad
Patna High Court · (2015) 08 PAT CK 0018
Insurance Act, 1938 - Section 45
High Courts12 Aug 2015Allowed
Durgesh Kumar Vs The State of Bihar and Others
Patna High Court · (2016) 6 FLT 209 : (2015) 4 PLJR 749
Constitution of India, 1950 - Article 226Forest Act, 1927 - Section 52, 52(3)
High Courts12 Aug 2015Allowed
Sandhya Devi and Others Vs Kedar Pandey and Others
Patna High Court · (2015) 08 PAT CK 0038
High Courts11 Aug 2015
Manish Kumar and Others Vs The Sate of Bihar and Others
Patna High Court · AIR 2016 Patna 9 : (2015) 4 PLJR 212
Arms Act, 1959 - Section 10, 12, 13, 14, 14(1)(b)(i)(3)
High Courts11 Aug 2015Dismissed
Azad Prasad Mahto Vs The Union of India and Others
Patna High Court · (2015) 4 PLJR 684
Border Security Force Act, 1968 - Section 23
High Courts11 Aug 2015Dismissed
The State of Bihar and Others Vs Sheo Bhajan Prasad Diwakar and Others
Patna High Court · (2015) 4 PLJR 908
High Courts11 Aug 2015Dismissed
Mritunjay Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 247
High Courts11 Aug 2015Partly Allowed
The Allahabad Bank and Others Vs Prashant Chandra Jha
Patna High Court · (2015) 4 PLJR 708
Constitution of India, 1950 - Article 226