COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 642 of 2,660

High Courts05 Aug 2015Allowed

Kushami Devi and Others Vs The State of Bihar and Others

Patna High Court · (2015) 08 PAT CK 0031

Constitution of India, 1950 - Article 20(2)Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(1), 155 (2), 156(3), 162Dowry Prohibition Act, 1961 - Section 3, 4

High Courts05 Aug 2015Allowed

Bindeshari Mishra Vs The State of Bihar

Patna High Court · (2015) 4 PLJR 695

Criminal Procedure Code, 1973 (CrPC) - Section 313, 320Hindu Minority and Guardianship Act, 1956 - Section 6Penal Code, 1860 (IPC) - Section 354, 376, 511

High Courts05 Aug 2015Allowed

Ram Nath Singh Vs The State of Bihar and Others

Patna High Court · (2016) 1 PLJR 508

Constitution of India, 1950 - Article 226

High Courts05 Aug 2015Disposed off

Mokim and Others Vs The State of Bihar and Others

Patna High Court · (2015) 08 PAT CK 0009

Constitution of India, 1950 - Article 14, 16, 226

High Courts05 Aug 2015Allowed

Chadradeep Sahu and Others Vs Laldas Sahu and Others

Patna High Court · (2015) 08 PAT CK 0008

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 2

High Courts04 Aug 2015Allowed

Deo Nandan Prasad Vs State of Bihar and Others

Patna High Court · (2015) 147 FLR 490

High Courts04 Aug 2015Disposed off

Sarfaraz Ansari and Others Vs The State of Bihar

Patna High Court · (2015) 08 PAT CK 0032

Criminal Procedure Code, 1973 (CrPC) - Section 451, 457, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 60Penal Code, 1860 (IPC) - Section 414, 420

High Courts04 Aug 2015Allowed

Firoz Sheikh Vs The State of Bihar

Patna High Court · (2015) 4 PLJR 808

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 2(xiv), 2(xviii), 20, 21

High Courts04 Aug 2015Dismissed

Bakrid Mian and Others Vs State of Bihar

Patna High Court · (2015) 08 PAT CK 0028

Criminal Procedure Code, 1973 (CrPC) - Section 313, 357Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 326, 341

High Courts04 Aug 2015Allowed

Jay Kumar Vs The Bihar State Electricity Board and Others

Patna High Court · (2015) LabIC 3786 : (2015) 4 PLJR 220

Hindu Adoptions and Maintenance Act, 1956 - Section 12

High Courts04 Aug 2015Dismissed

Rabindra Prasad Singh Vs Tejnarain Singh and Others

Patna High Court · (2015) 08 PAT CK 0025

Hindu Succession Act, 1956 - Section 30

High Courts04 Aug 2015Dismissed

Jai Ram Sharma and Others Vs The State of Bihar

Patna High Court · (2015) 08 PAT CK 0015

Criminal Procedure Code, 1973 (CrPC) - Section 161, 172(2), 313Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 149, 302, 307

High Courts03 Aug 2015Allowed

Divisional Manager, United India Insurance Co. Ltd. and Others Vs Rina Devi and Others

Patna High Court · (2015) 147 FLR 488

Workmens Compensation Act, 1923 - Section 10-A, 10-B, 16, 20, 8

High Courts03 Aug 2015Dismissed

National Industries (Re-Rolling Mills) Vs Union of India and Others

Patna High Court · (2015) 147 FLR 583 : (2015) 3 LLJ 761 : (2016) 1 LLN 234 : (2015) LLR 1177

Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 16(1)(b), 17B, 7A

High Courts03 Aug 2015Allowed

Kusum Devi and Others Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 866

Criminal Procedure Code, 1973 (CrPC) - Section 245, 245(1)Penal Code, 1860 (IPC) - Section 34, 420, 468, 471, 504

High Courts03 Aug 2015Dismissed

Sanjeet Kumar Vs The Union of India and Others

Patna High Court · (2015) 08 PAT CK 0023

Constitution of India, 1950 - Article 226

High Courts03 Aug 2015Disposed off

The Bihar State Housing Board and Others Vs Ram Keshwar Chaudhary and Others

Patna High Court · (2015) 08 PAT CK 0014

Land Acquisition Act, 1894 - Section 4

High Courts03 Aug 2015Disposed off

Rama Pandit Vs State of Bihar

Patna High Court · (2015) 08 PAT CK 0013

Criminal Procedure Code, 1973 (CrPC) - Section 313, 320(9)Penal Code, 1860 (IPC) - Section 307, 324, 326, 332, 34

High Courts03 Aug 2015Allowed

Yadunandan Singh Vs The State of Bihar and Others

Patna High Court · (2015) 08 PAT CK 0012

Bihar Land Reforms Act, 1950 - Section 4(h)

High Courts03 Aug 2015Dismissed

Bachchi Devi Vs The Union of India and Others

Patna High Court · (2015) 08 PAT CK 0011