High Courts24 Aug 2015Allowed
Dinesh Prasad Vs Gupteshwar Prasad and Others
Patna High Court · (2015) 08 PAT CK 0057
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 115, 151
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 639 of 2,660
High Courts21 Aug 2015
Kapildeo Singh and Others Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 262
Criminal Procedure Code, 1973 (CrPC) - Section 190, 193, 300, 319, 319(4)(b)Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts21 Aug 2015Dismissed
Dukhan Rai Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 676
Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts21 Aug 2015
Mathura Mahto and Others Vs State of Bihar
Patna High Court · (2015) 4 PLJR 694
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323
High Courts21 Aug 2015Dismissed
Ram Ekbal Singh Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0056
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 147, 302, 307, 323, 326
High Courts21 Aug 2015Dismissed
Sheo Pujan Tiwary and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0055
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 323, 34
High Courts21 Aug 2015Dismissed
Manoj Rai and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0052
Penal Code, 1860 (IPC) - Section 396
High Courts20 Aug 2015Allowed
Chandeshwar Prasad Vs Rajia Devi and Others
Patna High Court · (2015) 4 PLJR 797
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, Order 7 Rule 7
High Courts20 Aug 2015
Sujit Kumar Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 698
Criminal Procedure Code, 1973 (CrPC) - Section 313, 465Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii), 23, 43
High Courts20 Aug 2015Allowed
Prem Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 102
High Courts20 Aug 2015Allowed
Manoj Sharma and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0053
Arms Act, 1959 - Section 27Constitution of India, 1950 - Article 136Evidence Act, 1872 - Section 32, 6
High Courts20 Aug 2015Allowed
Bhairav Prasad Mahto Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0048
Criminal Procedure Code, 1973 (CrPC) - Section 313, 465Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(b)(ii)(c), 22, 22(c), 42(2)
High Courts20 Aug 2015
Bhola Nayak Surhi Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0021
Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 405, 406, 415, 420
High Courts19 Aug 2015Allowed
Vijay Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 114
Bihar Saw Mills (Regulation) Act, 1990 - Section 7(5)(a)Constitution of India, 1950 - Article 22
High Courts19 Aug 2015Allowed
Murlidhar Singh and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0054
Criminal Procedure Code, 1973 (CrPC) - Section 164, 174, 313Evidence Act, 1872 - Section 113(B)Penal Code, 1860 (IPC) - Section 201, 304(B), 34
High Courts19 Aug 2015Allowed
Liluwa Nut and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0051
Penal Code, 1860 (IPC) - Section 376
High Courts19 Aug 2015Dismissed
Jaleshwar Chaudhary and Others Vs Rambelash Chaudhary and Others
Patna High Court · (2015) 08 PAT CK 0046
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, Order 41 Rule 33Specific Relief Act, 1963 - Section 21
High Courts18 Aug 2015Dismissed
Amina Khatoon Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 711
Penal Code, 1860 (IPC) - Section 120-B, 307, 34, 498-A
High Courts18 Aug 2015Dismissed
Shila Devi and Others Vs Most. Bibi Kamrunnisa and Others
Patna High Court · (2015) 08 PAT CK 0043
High Courts18 Aug 2015Allowed
Suraj Gope Vs The Union of India
Patna High Court · (2015) 08 PAT CK 0022
Railway Claims Tribunal Act, 1987 - Section 18Railways Act, 1989 - Section 124A, 156