High Courts01 Sept 2015
Naturals Dairy Pvt. Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0068
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 637 of 2,660
High Courts01 Sept 2015Allowed
Kanodia Developers Pvt. Ltd. and Others Vs State of Bihar and Others
Patna High Court · (2015) 4 PLJR 732
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 192(2), 250, 482Penal Code, 1860 (IPC) - Section 403, 418
High Courts01 Sept 2015
Baleshwar Prasad Yadav and Others Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 109, 148, 149, 302
High Courts01 Sept 2015Allowed
Rajendra Ram and Others Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0001
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 201, 210, 302
High Courts31 Aug 2015
Paras Nath Chaudhary Vs Nutan Devi and Others
Patna High Court · (2015) 08 PAT CK 0084
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2
High Courts31 Aug 2015Disposed off
Shyam Sunder Acharia Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0075
High Courts31 Aug 2015Dismissed
Jamrul Hoda and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0072
Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 147, 148, 302, 34
High Courts31 Aug 2015Allowed
Anandi Yadav Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 386
High Courts31 Aug 2015Allowed
Jai Kishun Sao Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 144
Bihar Municipal Act, 2007 - Section 313, 314, 323, 323(1), 324Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156, 157, 190, 195, 195(1)
High Courts31 Aug 2015Allowed
Ramadhar Singh and Others Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 134
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 207, 208, 228, 232Penal Code, 1860 (IPC) - Section 302, 34
High Courts28 Aug 2015Allowed
Ajay Kr. Ghoshal and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 162, 301, 301(2), 311, 313Dowry Prohibition Act, 1961 - Section 4Evidence Act, 1872 - Section 10, 165
High Courts28 Aug 2015Allowed
Union of India and Others Vs Chandreshwar Singh and Others
Patna High Court · (2015) 08 PAT CK 0017
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 24, Order 41 Rule 24, Order 41 Rule 25, Order 41 Rule 26Criminal Procedure Code, 1973 (CrPC) - Section 80
High Courts28 Aug 2015Dismissed
Asha Lohia Vs The Union of India and Others
Patna High Court · (2015) 08 PAT CK 0016
High Courts27 Aug 2015Allowed
Shila Nath Singh Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0083
High Courts27 Aug 2015Dismissed
Rajesh Kumar Thakur Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0081
Penal Code, 1860 (IPC) - Section 302
High Courts27 Aug 2015Dismissed
Sudha Kumari Vs The State Election Commission and Others
Patna High Court · (2015) 4 PLJR 249
Bihar Municipal Act, 2007 - Section 18(1)(b), 18(2)Constitution of India, 1950 - Article 226
High Courts27 Aug 2015
Ram Pravesh Thakur Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 144, 2(d), 260, 307, 374Penal Code, 1860 (IPC) - Section 188
High Courts27 Aug 2015Dismissed
Kanhaiya Prasad Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 378, 378(4), 464, 467, 471Penal Code, 1860 (IPC) - Section 420, 465, 467, 471
High Courts26 Aug 2015Dismissed
Mahadeo Singh College Vs Union of India and Others
Patna High Court · (2015) 147 FLR 304 : (2015) 4 LLN 774 : (2015) 4 PLJR 116
Constitution of India, 1950 - Article 226, 32
High Courts26 Aug 2015Dismissed
Ramashish Kumar Vs Chairman, Lupin Ltd. and Others
Patna High Court · (2015) 147 FLR 301 : (2015) 4 LLN 779 : (2016) LLR 185
Constitution of India, 1950 - Article 142, 226Industrial Disputes Act, 1947 - Section 10