High Courts07 Sept 2015
Veer Mani Kumar Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 638
Constitution of India, 1950 - Article 311, 311(2)
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 635 of 2,660
High Courts07 Sept 2015
Commissioner of Income-Tax (I) and Others Vs Natraj Engineers (P) Ltd.
Patna High Court · (2016) 282 CTR 103
Income Tax Act, 1961 - Section 143, 143(1), 143(3), 234A, 234B
High Courts07 Sept 2015
Bilo Pandit and Others Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0075
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15Penal Code, 1860 (IPC) - Section 201, 304B
High Courts07 Sept 2015Allowed
P.K. Dam Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 201
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 227, 250, 482Penal Code, 1860 (IPC) - Section 323, 420, 504
High Courts07 Sept 2015Allowed
Shyam Harijan and Others Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0059
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 109, 307, 34
High Courts07 Sept 2015Allowed
Ghanshyam Bhagat and Others Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0053
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 482Dowry Prohibition Act, 1961 - Section 4Hindu Marriage Act, 1955 - Section 13-B
High Courts07 Sept 2015Allowed
Himadry Dutta and Others Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0052
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 227, 250, 482Penal Code, 1860 (IPC) - Section 120-B, 403, 405, 406, 415
High Courts07 Sept 2015Dismissed
Sudhanshu Moses Vs The State of Bihar and Others
Patna High Court · (2016) LabIC 916 : (2015) 4 PLJR 529
Constitution of India, 1950 - Article 14, 16(4), 226, 335
High Courts07 Sept 2015Allowed
Waterfront Constructions Private Limited Vs The Union of India and Others
Patna High Court · (2015) 09 PAT CK 0048
Constitution of India, 1950 - Article 14, 226
High Courts07 Sept 2015Allowed
Indchemie Health Specialties Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 659
Central Sales Tax Act, 1956 - Section 2(h), 2(j), 2(t), 2(u)Constitution of India, 1950 - Article 226
High Courts07 Sept 2015
Indu Kumari and Others Vs The Punjab National Bank and Others
Patna High Court · (2015) 09 PAT CK 0023
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4), 17
High Courts07 Sept 2015Allowed
Sudhir Mallick Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120-B, 34, 406, 420, 467
High Courts04 Sept 2015Dismissed
Kaushal Kumar Vs The Union of India and Others
Patna High Court · (2015) 4 PLJR 513
High Courts04 Sept 2015Disposed Off
Ram Manohar Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2016) 148 FLR 709 : (2015) 4 PLJR 516
Constitution of India, 1950 - Article 226Minimum Wages Act, 1948 - Section 20(2), 20(6)
High Courts04 Sept 2015Allowed
Juli Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 730
High Courts04 Sept 2015Allowed
Prabhas Mandal Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0085
Dowry Prohibition Act, 1961 - Section 2Penal Code, 1860 (IPC) - Section 304-B
High Courts04 Sept 2015Dismissed
Pramod Yadav Vs The Union of India
Patna High Court · (2015) 09 PAT CK 0076
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c), 23, 29, 41(1), 42
High Courts04 Sept 2015
Ram Pravesh Paswan Vs The Union of India
Patna High Court · (2015) 09 PAT CK 0057
High Courts04 Sept 2015Allowed
Shashi Bhushan Singh Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0055
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 52
High Courts04 Sept 2015Allowed
Uma Sah and Others Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0050
Penal Code, 1860 (IPC) - Section 201, 302, 34