High Courts10 Sept 2015Disposed off
Ramjit Ram Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0014
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 634 of 2,660
High Courts09 Sept 2015Dismissed
Rajendar Mahto Vs Ramjee Mahto and Others
Patna High Court · (2015) 4 PLJR 595
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 226, 227
High Courts09 Sept 2015Dismissed
Mohammad Ali Vs Quamru Jamma and Others
Patna High Court · (2015) 4 PLJR 323
High Courts09 Sept 2015
Palle Chandrashekhar Reddy Vs East Central Railway (Construction Organization) and Others
Patna High Court · (2015) 09 PAT CK 0110
Mines and Minerals (Development and Regulation) Act, 1957 - Section 15, 3(e)
High Courts09 Sept 2015
Ranjeet Kumar Vs The Airport Authority of India and Others
Patna High Court · (2015) 09 PAT CK 0070
Constitution of India, 1950 - Article 14
High Courts09 Sept 2015Dismissed
Prasadi Marandi and Others Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0030
Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 304
High Courts09 Sept 2015Disposed off
Sushila Prasad Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 881
Representation of the People Act, 1951 - Section 100, 100(1)(d)(iv), 19, 27(5), 62
High Courts09 Sept 2015Allowed
Hem Chandra Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0016
Constitution of India, 1950 - Article 226
High Courts08 Sept 2015Allowed
Deep Narain Prasad Vs Urmila Devi
Patna High Court · (2015) 4 BLJud 147
High Courts08 Sept 2015Dismissed
Pawan Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 325
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 133
High Courts08 Sept 2015Dismissed
Rajiv Ranjan Tiwary Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 729
Bihar Land Mutation Act, 2011 - Section 23, 23(1), 23(2), 8, 8(3)
High Courts08 Sept 2015Dismissed
The State of Bihar and Others Vs Babloo Sah and Others
Patna High Court · (2015) 4 PLJR 512
Civil Procedure Code, 1908 (CPC) - Order 42 Rule 42, 100
High Courts08 Sept 2015Dismissed
Sanjay Kumar Vs The Union of India and Others
Patna High Court · (2015) 09 PAT CK 0100
Constitution of India, 1950 - Article 12, 226, 343, 348, 348 (3)
High Courts08 Sept 2015Allowed
Kailash Sahani Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0086
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(ii)(C), 42, 42(2), 43
High Courts08 Sept 2015Allowed
Ram Lakhan Sahni and Others Vs Raghunath Sahni(Son) and Others
Patna High Court · (2016) 1 PLJR 568
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 15, Order 21 Rule 35, 151, 47
High Courts08 Sept 2015Allowed
Zeauddin Ahmad Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0054
Constitution of India, 1950 - Article 226
High Courts08 Sept 2015Dismissed
Durgesh Kumar Prasad Vs The National Institute of Technology Patna and Others
Patna High Court · (2015) 09 PAT CK 0037
Bihar Municipal Act, 2007 - Section 57(1)Constitution of India, 1950 - Article 13, 14, 16, 309, 7
High Courts08 Sept 2015Allowed
Deep Narain Prasad and Others Vs Urmila Devi and Others
Patna High Court · (2015) 09 PAT CK 0021
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, 115Constitution of India, 1950 - Article 226, 227
High Courts08 Sept 2015Dismissed
Ratuli Mandal and Others Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0012
Arms Act, 1959 - Section 27Evidence Act, 1872 - Section 155Penal Code, 1860 (IPC) - Section 147, 148, 149, 302
High Courts08 Sept 2015Dismissed
Er. Sanjay Kumar Jha Vs The State Government of Bihar and Others
Patna High Court · AIR 2015 Patna 197 : (2015) 4 PLJR 610
Bihar Municipal Act, 2007 - Section 314, 322Constitution of India, 1950 - Article 12, 14, 16, 19(1)(g), 19(g)