High Courts14 Sept 2015Allowed
Ashok Kumar Sharma and Others Vs State of Bihar and Others
Patna High Court · (2015) LabIC 4670 : (2015) 4 LLJ 221 : (2016) 1 PLJR 232
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 633 of 2,660
High Courts14 Sept 2015
Vinay Kumar Kantha Vs The Patna University and Others
Patna High Court · (2015) 4 PLJR 311
High Courts14 Sept 2015Allowed
Nagendra Sharma Vs The Superintendent of Police, Jehanabad and Others
Patna High Court · (2015) 4 PLJR 816
Arms Act, 1959 - Section 13, 14
High Courts14 Sept 2015Dismissed
Ashutosh Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 609
High Courts14 Sept 2015Dismissed
Harihar Singh Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0107
Criminal Procedure Code, 1973 (CrPC) - Section 107Evidence Act, 1872 - Section 101, 106, 114Penal Code, 1860 (IPC) - Section 120-B, 302, 34, 366
High Courts14 Sept 2015
Kaushalya Devi and Others Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0090
Penal Code, 1860 (IPC) - Section 120B, 304B, 498A
High Courts14 Sept 2015
Janardhan Mandal and Others Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0074
Penal Code, 1860 (IPC) - Section 201, 304(B), 304B
High Courts14 Sept 2015Dismissed
Quaiyum Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0066
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302
High Courts11 Sept 2015Disposed off
State of Bihar and Others Vs Vijay Kumar Sharma
Patna High Court · (2015) 4 PLJR 319
High Courts11 Sept 2015Disposed off
Birendra Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0011
High Courts10 Sept 2015Disposed Off
Syed Majid Hussain Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 740
Bihar Municipal Act, 2007 - Section 20, 20(1)(a), 23, 25(4), 26
High Courts10 Sept 2015Dismissed
Santosh Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0102
Representation of the People Act, 1951 - Section 100(1)(b), 125A
High Courts10 Sept 2015Dismissed
Vivekanand Singh and Others Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0098
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 162Penal Code, 1860 (IPC) - Section 149, 302, 307
High Courts10 Sept 2015Allowed
Ganesh Prasad Keshri Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0072
Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 201, 304-B
High Courts10 Sept 2015Allowed
Subodh Kunwar Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 161, 162Evidence Act, 1872 - Section 113B, 145Penal Code, 1860 (IPC) - Section 201, 210, 304(B), 304B
High Courts10 Sept 2015Allowed
Central Board of Trustees Vs S.K. Nasiruddin Biri Merchant Pvt. Ltd.
Patna High Court · (2015) 147 FLR 590 : (2015) 4 LLJ 232 : (2016) LLR 367 : (2015) 4 PLJR 929
Central Excises and Salt Act, 1944 - Section 35, 35-B, 35-EE, 35-G, 35HConstitution of India, 1950 - Article 226Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 21, 7A, 7-A, 7-O
High Courts10 Sept 2015Allowed
Shivakant Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 833
High Courts10 Sept 2015Allowed
Elmech Engineers and Others Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0018
High Courts10 Sept 2015Dismissed
J.K. Saw Mill Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0017
Constitution of India, 1950 - Article 226
High Courts10 Sept 2015Dismissed
Ashok Kumar II and Others Vs The Union of India and Others
Patna High Court · (2015) 09 PAT CK 0015