COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 631 of 2,660

High Courts23 Sept 2015Dismissed

The Bihar State SC/ST Advocates Union and Others Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 306

Constitution of India, 1950 - Article 15(4), 16(4), 226, 309Criminal Procedure Code, 1973 (CrPC) - Section 2(u), 24, 25

High Courts23 Sept 2015Dismissed

Mostt. Rajeshwari Devi and Others Vs Dwajdhari Dubey and Others

Patna High Court · (2015) 09 PAT CK 0078

Civil Procedure Code, 1908 (CPC) - Section 11

High Courts23 Sept 2015Allowed

Shukdeo Subodh Gandhi Vs The State of Bihar and Others

Patna High Court · (2015) 09 PAT CK 0019

High Courts22 Sept 2015Allowed

Duleshri Devi Vs Uttam Kumar

Patna High Court · (2016) 3 BLJud 220

Motor Vehicles Act, 1988 - Section 168, Section 173

High Courts22 Sept 2015Disposed Off

Kumar Shashi Ranjan and Others Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 915

Bihar Reservation (Admission in Educational Institutions) Act, 2003 - Section 6

High Courts22 Sept 2015Dismissed

Ome Prakash Kumar Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 522

High Courts22 Sept 2015Dismissed

Ramesh Sahani Vs The State of Bihar

Patna High Court · (2015) 09 PAT CK 0104

Evidence Act, 1872 - Section 25, 26, 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c), 22(c), 52A

High Courts22 Sept 2015Allowed

Veena Devi Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 888

Constitution of India, 1950 - Article 20, 20(3), 21, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 161(2), 313, 315Evidence Act, 1872 - Section 24, 27, 73

High Courts22 Sept 2015Disposed off

Mora Tollways Limited Vs The State of Bihar and Others

Patna High Court · (2015) 09 PAT CK 0084

Arbitration and Conciliation Act, 1996 - Section 8Constitution of India, 1950 - Article 299

High Courts21 Sept 2015

Raiful Azam and Others Vs The State of Bihar and Others

Patna High Court · (2015) 09 PAT CK 0125

Constitution of India, 1950 - Article 226

High Courts21 Sept 2015Dismissed

Ram Balak Kamkar Vs The State of Bihar

Patna High Court · (2015) 09 PAT CK 0106

Criminal Procedure Code, 1973 (CrPC) - Section 313Explosive Substances Act, 1908 - Section 3, 5Penal Code, 1860 (IPC) - Section 120B, 307, 324, 326

High Courts21 Sept 2015Allowed

Bindeshwar Singh and Others Vs The State of Bihar

Patna High Court · (2015) 09 PAT CK 0093

Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302, 307, 34

High Courts21 Sept 2015Dismissed

Sadrul Khan Vs The State of Bihar and Others

Patna High Court · (2015) 09 PAT CK 0071

Constitution of India, 1950 - Article 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 161, 162, 173Penal Code, 1860 (IPC) - Section 120-B, 201, 279, 302, 304-A

High Courts21 Sept 2015Dismissed

Rajesh Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2015) 09 PAT CK 0004

Constitution of India, 1950 - Article 226, 32

High Courts18 Sept 2015Dismissed

Vikramaditya Singh Vs State of Bihar

Patna High Court · (2015) 3 BBCJ 569

High Courts18 Sept 2015Dismissed

Bihar Rajya Jail Chaturthvargiya Kamgar Union Vs State of Bihar

Patna High Court · (2015) 3 BBCJ 571

High Courts18 Sept 2015Dismissed

Jairam Singh Vs State of Bihar

Patna High Court · (2015) 3 BBCJ 573 : (2015) 4 BLJud 213

High Courts18 Sept 2015Dismissed

Jairam Singh Vs The State of Bihar and Others

Patna High Court · (2015) 09 PAT CK 0063

Land Acquisition Act, 1894 - Section 18, 23, 4, 4(1), 54

High Courts18 Sept 2015Allowed

Kedar Mian Vs Ali Hassan Mian and Others

Patna High Court · (2016) 1 PLJR 721

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18(1), Order 20 Rule 18(2), Order 41 Rule 17(2)Criminal Procedure Code, 1973 (CrPC) - Section 144

High Courts18 Sept 2015Allowed

Sanjay Sah and Others Vs The State of Bihar

Patna High Court · (2015) 09 PAT CK 0025

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34