High Courts01 Oct 2015Dismissed
Jyoti Narayan Singh Vs The Vice-Chancellor, Baba Saheb Bhim Rao Ambedkar Bihar University and Others
Patna High Court · (2015) 4 PLJR 496
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 629 of 2,660
High Courts01 Oct 2015
The Union of India Vs The State of Bihar and Others
Patna High Court · (2016) 6 FLT 207 : (2015) 4 PLJR 507
Wild Life (Protection) Act, 1972 - Section 33
High Courts01 Oct 2015Allowed
All India Environment Education Social Welfare Society, District Samastipur Vs Union of India and Others
Patna High Court · AIR 2015 Patna 211
High Courts01 Oct 2015Dismissed
Lal Babu Shah and Others Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0028
Bihar Agriculture Produce Market (Repealing) Act, 2006 - Section 3, 4, 5Constitution of India, 1950 - Article 31
High Courts01 Oct 2015Dismissed
Vishnu Sugar Mills Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0027
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 4, 5, 6, 9Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 - Section 49, 49(1)(3), 49(1)(a), 49(1)(b), 49(3)Reserve Bank of India Act, 1934 - Section 49
High Courts01 Oct 2015Dismissed
Praveen Kumar Bharati Vs The Rajendra Agricultural University and Others
Patna High Court · (2015) 4 PLJR 819
Constitution of India, 1950 - Article 14, 16
High Courts01 Oct 2015Allowed
Jesuit Fathers Residence Vs Bihar State Electricity Board and Others
Patna High Court · (2015) 4 PLJR 544
Constitution of India, 1950 - Article 226
High Courts01 Oct 2015
Sushil Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2016) 6 FLT 26
Air (Prevention and control of Pollution) Act, 1981 - Section 17, 21Constitution of India, 1950 - Article 226Water (Prevention and Control of Pollution) Act, 1974 - Section 17, 25, 26
High Courts01 Oct 2015Dismissed
Kumar Vagish Vs Bharat Petroleum Corporation Limited and Others
Patna High Court · (2015) 10 PAT CK 0022
High Courts01 Oct 2015
Puja Singh Vs Union of India and Others
Patna High Court · (2015) 10 PAT CK 0017
High Courts01 Oct 2015Dismissed
Kanti Prabha Kerketta Vs The Punjab National Bank and Others
Patna High Court · (2015) 10 PAT CK 0008
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5
High Courts30 Sept 2015Dismissed
Oriental Insurance Company Ltd. Vs Nawal Prasad
Patna High Court · (2016) 3 BLJud 219
Motor Vehicles Act, 1988 - Section 168, Section 173
High Courts30 Sept 2015Dismissed
Sardar Ujagar Singh Vs Ashok Chaudhary and Others
Patna High Court · (2015) 09 PAT CK 0114
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 - Section 14(8)
High Courts30 Sept 2015Allowed
The High Court of Judicature at Patna and Others Vs K.K. Chaubey and Others
Patna High Court · (2015) 4 PLJR 328
Advocates Act, 1961 - Section 30, 34, 34(1), 49Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114Constitution of India, 1950 - Article 137, 14, 141, 142, 144
High Courts30 Sept 2015Allowed
Tara Shankar Mishra Vs Bihar State Financial Corporation and Others
Patna High Court · (2015) 09 PAT CK 0028
High Courts29 Sept 2015Dismissed
Khedu Rai Vs Rajendra Prasad
Patna High Court · (2015) 4 BBCJ 175 : (2016) 1 BLJud 36
High Courts29 Sept 2015Dismissed
Jubair Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 648
Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 323, 324, 34, 341
High Courts29 Sept 2015Dismissed
Sunil Kumar Singh and Others Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0122
Arms Act, 1959 - Section 27(1)Criminal Procedure Code, 1973 (CrPC) - Section 162Penal Code, 1860 (IPC) - Section 148, 149, 302, 364
High Courts29 Sept 2015Allowed
Khedu Rai and Others Vs Rajendra Prasad and Others
Patna High Court · (2015) 09 PAT CK 0095
High Courts29 Sept 2015Dismissed
Rakesh Kumar Singh and Others Vs The Union of India and Others
Patna High Court · (2015) 4 PLJR 477
Constitution of India, 1950 - Article 14, 16, 226, 320Patna University Act, 1976 - Section 56University Grants Commission Act, 1956 - Section 12, 12A, 13, 14, 25