High Courts14 Oct 2015Dismissed
Indrashekhar Thakur and Others Vs Nirmal Prakash Narain and Others
Patna High Court · (2015) 10 PAT CK 0013
Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 226, 309
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 627 of 2,660
High Courts14 Oct 2015Dismissed
Santosh Kumar Vs The Union of India and Others
Patna High Court · (2015) 10 PAT CK 0010
High Courts14 Oct 2015Dismissed
Kewat Sah Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 853
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 10, 60, 62, 7, 9Penal Code, 1860 (IPC) - Section 406, 420
High Courts14 Oct 2015Dismissed
Manish Kumar Soni and Others Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0002
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 2, Order 5 Rule 5Constitution of India, 1950 - Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) - Section 125, 126, 192, 2(d), 200
High Courts13 Oct 2015Allowed
Raj Kumar Singh Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0063
Penal Code, 1860 (IPC) - Section 302, 34
High Courts12 Oct 2015Allowed
Niraj Tiwari Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0092
Evidence Act, 1872 - Section 113, 113BPenal Code, 1860 (IPC) - Section 201, 304B
High Courts12 Oct 2015Allowed
Radhe Shyam Sahani and Others Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0091
Arms Act, 1959 - Section 27(1)Penal Code, 1860 (IPC) - Section 120-B, 302
High Courts12 Oct 2015
Auraiya Primary Agriculture Credit Co-operative Society Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0040
Constitution of India, 1950 - Article 226
High Courts12 Oct 2015
Hariom Construction and Others Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0018
Constitution of India, 1950 - Article 14, 226
High Courts09 Oct 2015Allowed
Vijay Manjhi Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0054
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 376, 376(g), 377
High Courts09 Oct 2015Allowed
Pankaj Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0039
Constitution of India, 1950 - Article 226
High Courts09 Oct 2015
Virendra Narain Rai Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0037
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 3, 4(c)Bihar Tenancy Act, 1885 - Section 48DCivil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 7 Rule 11(d)
High Courts09 Oct 2015Allowed
Jubair Vs The Union of India and Others
Patna High Court · (2015) 10 PAT CK 0036
Constitution of India, 1950 - Article 21, 226
High Courts09 Oct 2015Allowed
Kishori Sao Vs Babu Chand Sao and Others
Patna High Court · (2016) 1 PLJR 129
Evidence Act, 1872 - Section 50, 60
High Courts08 Oct 2015Dismissed
Runa Kumari Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 509
High Courts08 Oct 2015Allowed
Devanand Paswan Vs The State of Bihar
Patna High Court · (2016) 1 PLJR 515
Penal Code, 1860 (IPC) - Section 302
High Courts08 Oct 2015Disposed Off
Prem Kumar Gupta Vs Nagar Parishad, Siwan and Others
Patna High Court · (2015) 4 PLJR 867
High Courts08 Oct 2015Allowed
Sunil Kumar Agrawal Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 498
Consumer Protection Act, 1986 - Section 10(1)(b)(ii)
High Courts08 Oct 2015Allowed
Khas Mahal Citizen Welfare Society Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 277
Contract Act, 1872 - Section 62Government Grants Act, 1895 - Section 2, 3
High Courts08 Oct 2015Dismissed
Mukesh Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0033
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Constitution of India, 1950 - Article 14, 16, 226