High Courts08 Oct 2015Allowed
Runa Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0031
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 628 of 2,660
High Courts08 Oct 2015Dismissed
State of Bihar and Others Vs Ram Akhilesh Singh
Patna High Court · (2015) 10 PAT CK 0030
Constitution of India, 1950 - Article 226
High Courts08 Oct 2015Allowed
Shahmad Ansari Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0014
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(2)(c), 52-A, 53, 55, 57
High Courts08 Oct 2015Allowed
Rakesh Singh Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 376, 376(2)f
High Courts07 Oct 2015Allowed
Mukesh Kumar Vs The Samastipur Kshetriya Gramin Bank
Patna High Court · (2016) 1 BBCJ 107 : (2016) 1 BLJud 258
Constitution of India, 1950 - Article 226
High Courts07 Oct 2015Allowed
Badri Choudhary Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 376
High Courts07 Oct 2015Allowed
Ramky Infrastructure Ltd. Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0003
Constitution of India, 1950 - Article 226
High Courts06 Oct 2015Allowed
Shila Devi Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0069
Criminal Procedure Code, 1973 (CrPC) - Section 164Immoral Traffic (Prevention) Act, 1956 - Section 3, 4, 5, 6, 9Penal Code, 1860 (IPC) - Section 372, 373
High Courts06 Oct 2015
Rajendra Kamal Vs A.B.M. Developers (P) Ltd. and Others
Patna High Court · (2015) 10 PAT CK 0038
Arbitration Act, 1940 - Section 36, 41Arbitration and Conciliation Act, 1996 - Section 11, 14, 17, 19, 32Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 99(2), 104, 47
High Courts06 Oct 2015Allowed
Rajendra Ram Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0035
Arms Act, 1959 - Section 25(1-B)A, 27Penal Code, 1860 (IPC) - Section 301, 304, 308, 326
High Courts06 Oct 2015Dismissed
Ram Udit Singh and Others Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 418
Constitution of India, 1950 - Article 226
High Courts05 Oct 2015Dismissed
Bihar Rajya Beej Nigam Ltd. Vs State of Bihar and Others
Patna High Court · (2015) 147 FLR 940
Constitution of India, 1950 - Article 226Minimum Wages Act, 1948 - Section 20(2)
High Courts05 Oct 2015Allowed
Narendra Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0096
Arms Act, 1959 - Section 13, 14
High Courts05 Oct 2015Dismissed
Shailendra Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0086
Constitution of India, 1950 - Article 166, 311(1)
High Courts05 Oct 2015Dismissed
Ayodhya Nath Shukla Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 260
Constitution of India, 1950 - Article 226
High Courts05 Oct 2015Allowed
Shashikant Singh Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0062
Arms Act, 1959 - Section 13, 14
High Courts05 Oct 2015Dismissed
Sriniwas Manjhi and Others Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0041
Penal Code, 1860 (IPC) - Section 304B, 304-B, 34
High Courts05 Oct 2015Dismissed
Jai Mata Di Rice Mill and Others Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0029
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 173, 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts05 Oct 2015Allowed
Ramji Das Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0021
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(ii)(C), 42, 43, 50, 52A(2)
High Courts01 Oct 2015Disposed Off
Rekha Devi Vs The Union of India
Patna High Court · (2015) 10 PAT CK 0090