High Courts16 Oct 2015Allowed
Anita Verma and Others Vs Saroj Devi and Others
Patna High Court · (2016) AIR (Patna) 48
Arbitration Act, 1940 - Section 32Hindu Succession Act, 1956 - Section 14
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 626 of 2,660
High Courts16 Oct 2015Dismissed
Ramashish Singh and Others Vs Sunil Singh and Others
Patna High Court · (2015) 10 PAT CK 0042
Bihar Tenancy Act, 1885 - Section 103
High Courts15 Oct 2015Dismissed
State of Bihar Vs Ram Chandra Singh
Patna High Court · (2016) 2 BBCJ 270 : (2016) 3 BLJud 61
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 149, Section 153A, Section 201, Section 295, Section 302, Section 380, Section 436
High Courts15 Oct 2015
Aainul and Others Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0093
Penal Code, 1860 (IPC) - Section 395, 397, 412
High Courts15 Oct 2015Dismissed
Vindhya Vashini Enterprises Vs The Government of India and Others
Patna High Court · (2015) 10 PAT CK 0083
Constitution of India, 1950 - Article 14, 19(1)(g), 19(6), 21, 298Contract Act, 1872 - Section 23
High Courts15 Oct 2015Dismissed
Jiwendra Kumar Vs State of Bihar and Others
Patna High Court · (2015) 4 LLJ 562
High Courts15 Oct 2015Allowed
Most. Samila Khatoon Vs The Union of India
Patna High Court · (2015) 10 PAT CK 0067
High Courts15 Oct 2015
Chitranjan Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2016) 1 DMC 197
Constitution of India, 1950 - Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) - Section 125Penal Code, 1860 (IPC) - Section 498-A
High Courts15 Oct 2015Dismissed
Hasan Imam Khan and Others Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0052
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 207, 232, 233, 233(3), 302Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts15 Oct 2015Dismissed
Shailendra Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0051
Criminal Procedure Code, 1973 (CrPC) - Section 273, 317, 362, 482
High Courts15 Oct 2015Allowed
Jamuna Prasad Vs The Union of India and Others
Patna High Court · (2016) 1 PLJR 74
Stamp Act, 1899 - Section 29
High Courts15 Oct 2015Dismissed
Baijnath Singh Vs Punjab National Bank and Others
Patna High Court · (2015) 10 PAT CK 0047
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 19Constitution of India, 1950 - Article 14
High Courts15 Oct 2015Dismissed
Jiwendra Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 877
Constitution of India, 1950 - Article 14
High Courts15 Oct 2015Dismissed
Anita Kumari Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 315
Constitution of India, 1950 - Article 12
High Courts14 Oct 2015Allowed
Mithilesh Devi and Others Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0087
Bihar Land Disputes Resolution Act, 2009 - Section 14, 4Constitution of India, 1950 - Article 226
High Courts14 Oct 2015Allowed
Bijay Metal Works Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 797
Bihar and Orissa Excise Act, 1915 - Section 22, 22DConstitution of India, 1950 - Article 136, 226
High Courts14 Oct 2015Dismissed
Dharamsheela Devi and Others Vs Manish Sinha and Others
Patna High Court · (2015) 10 PAT CK 0020
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 1 Rule 4Contract Act, 1872 - Section 73(1)Income Tax Act, 1961 - Section 280A(1)
High Courts14 Oct 2015Dismissed
Chinta Devi and Others Vs Sita Devi and Others
Patna High Court · (2015) 10 PAT CK 0019
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 1 Rule 4Contract Act, 1872 - Section 73(1)Income Tax Act, 1961 - Section 280A(1)
High Courts14 Oct 2015Allowed
Ameya Primary Agricultural Cooperative Societies and Others Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0016
High Courts14 Oct 2015Dismissed
Baleshwar Jha and Others Vs Kamla Kant Jha and Others
Patna High Court · (2016) 1 PLJR 115
Bihar Tenancy Act, 1885 - Section 48, 48CSpecific Relief Act, 1963 - Section 34