High Courts26 Aug 2015Dismissed
Sayeed Akhtar and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0074
Penal Code, 1860 (IPC) - Section 300, 302, 304, 324, 34
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 638 of 2,660
High Courts26 Aug 2015Disposed off
Jan Kalyan Sharmik Swalambi Shakari Samitee Limited Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0067
Constitution of India, 1950 - Article 226
High Courts26 Aug 2015Allowed
Avinash Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0065
Criminal Procedure Code, 1973 (CrPC) - Section 177, 178, 179Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 498A
High Courts26 Aug 2015Dismissed
Prem Kumar Sharma Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0064
Criminal Procedure Code, 1973 (CrPC) - Section 173, 197, 239, 240Penal Code, 1860 (IPC) - Section 197
High Courts26 Aug 2015Allowed
Chandan Mahto Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0061
Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 201, 302, 376
High Courts26 Aug 2015Allowed
Bishwanath Singh and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0060
Penal Code, 1860 (IPC) - Section 302, 34
High Courts25 Aug 2015Allowed
Rajpal Ram Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 202
Constitution of India, 1950 - Article 226
High Courts25 Aug 2015Allowed
Naresh Paswan and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 681
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3)Constitution of India, 1950 - Article 226
High Courts25 Aug 2015Allowed
Kallu and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0082
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 396, 412
High Courts25 Aug 2015
Ramashray Singh and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0071
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 154Evidence Act, 1872 - Section 145, 157
High Courts25 Aug 2015Dismissed
Westinghouse Saxby Farmer Limited Vs Union of India and Others
Patna High Court · (2015) 08 PAT CK 0066
High Courts25 Aug 2015Dismissed
Nand Dubey and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0063
Penal Code, 1860 (IPC) - Section 109, 302, 304, 324
High Courts25 Aug 2015Dismissed
Jamil Akhtar Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0059
Constitution of India, 1950 - Article 226, 311(2)
High Courts25 Aug 2015Allowed
Gulab Devi and Others Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0019
High Courts25 Aug 2015Dismissed
Dhananjay Rai Vs The State of Bihar
Patna High Court · (2016) CriLJ 90 : (2015) 4 PLJR 764
Arms Act, 1959 - Section 27(1)Criminal Procedure Code, 1973 (CrPC) - Section 374, 374(2), 385, 386, 482Penal Code, 1860 (IPC) - Section 120B, 302
High Courts24 Aug 2015Allowed
Bijay Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 112
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 - Section 26Constitution of India, 1950 - Article 226
High Courts24 Aug 2015Allowed
Chandradhan Sharma and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0079
Penal Code, 1860 (IPC) - Section 34, 376, 395, 498A
High Courts24 Aug 2015
Subhash Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0070
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 394Penal Code, 1860 (IPC) - Section 148, 149, 302
High Courts24 Aug 2015Dismissed
State of Bihar Vs Birendra Sharma and Others
Patna High Court · (2015) 08 PAT CK 0069
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 120B, 147, 148, 149, 302
High Courts24 Aug 2015
Jabed and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0058
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 120, 120(B), 120B, 147, 148