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Patna High Court judgments

55,909 judgments · page 61 of 2,796

High Courts29 Apr 2024Allowed

Pranab Kumar Saha Vs Punjab National Bank

Patna High Court · (2024) 04 PAT CK 0094

Constitution of India, 1950 — Article 226Punjab National Bank Officer Employees� (Discipline & Appeal) Regulations, 1977 — Rule 5(1), 5(2), 5(3), 6(3)
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High Courts24 Apr 2024Dismissed

Ratan Kumar Vs State Of Bihar

Patna High Court · (2024) 04 PAT CK 0088

Constitution of India, 1950 — Article 12, 162Patna High Court Rules, 1916 — Rule 5All India Council for Technical Education Act, 1987 — Section 2(g), 10, 11
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High Courts24 Apr 2024Allowed

Arvind Kumar Das @ Arvind Das Vs State Of Bihar

Patna High Court · (2024) 04 PAT CK 0086

Indian Penal Code, 1860 — Section 376, 376(2)(f)Code Of Criminal Procedure, 1973 — Section 53A, 374(2)Protection of Children from Sexual Offences Act, 2012 — Section 4, 6
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High Courts24 Apr 2024Allowed

Sudhir Kumar Jha Vs State Of Bihar

Patna High Court · (2024) 04 PAT CK 0084

Lalit Narayan Mishra Economic Development and Social Change Institute (Service Conditions) Rules, 2004 — Rule 8Lalit Narayan Mishra Economic Development and Social Change Institute (Service Condition) Rules, 2017 — Rule 10Bihar Private Educational Institution (Taking Over) Act, 1987 — Section 6, 6(2), 6(3), 6(4), 11(1)
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High Courts24 Apr 2024Allowed

Patna Highway Projects Ltd Vs State Of Bihar

Patna High Court · (2024) 04 PAT CK 0083

Constitution of India, 1950 — Article 12, 226Insolvency and Bankruptcy Code, 2016 — Section 3(30), 3(31), 13, 14, 15, 30(4), 31, 53, 53(1)(b), 53(1)(d), 53(1)(e), 60(6)Bihar Central Goods and Services Tax Act, 2017 — Section 31, 31(1), 82
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