High Courts18 Apr 2024Disposed Of
Dr. Shweta Warwade Vs State Of Bihar
Patna High Court · (2024) 04 PAT CK 0050
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 63 of 2,796
High Courts18 Apr 2024Allowed
Shanu Sah Vs State Of Bihar
Patna High Court · (2024) 04 PAT CK 0049
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 452
High Courts18 Apr 2024Dismissed
Gopal Kumar Vs State Of Bihar
Patna High Court · (2024) 04 PAT CK 0048
High Courts18 Apr 2024Allowed
State Of Bihar Vs Dr. Amod Prabodhi
Patna High Court · (2024) 04 PAT CK 0047
Constitution of India, 1950 — Article 16(4)Bihar State Universities Act, 1976 — Section 2(y), 3, 3(1), 3(h), 3(i), 3(2), 3(3), 7, 11(9), 17, 33, 56, 57, 57(1)(ii), 57(1)(iii), 57(1)(iv), 57(1)(v)Bihar Reservation Act, 1991 — Section 4(1)
High Courts16 Apr 2024Allowed
Kartikyan @ Kartikeyan @ K. Karthikkeyan Vs State Of Bihar
Patna High Court · (2024) 04 PAT CK 0068
Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 42, 50
High Courts16 Apr 2024Allowed
Bikrama Singh Vs State Of Bihar
Patna High Court · (2024) 04 PAT CK 0056
Constitution of India, 1950 — Article 14, 18, 38, 39, 39A, 43, 46, 142
High Courts16 Apr 2024Allowed
Narayan Kumar Vs Principal Chief Commissioner Of Income
Patna High Court · (2024) 04 PAT CK 0055
Income Tax Act, 1961 — Section 142(1), 147, 148, 148A, 148A(d), 151
High Courts16 Apr 2024Dismissed
Kamal Yadav Vs State Of Bihar
Patna High Court · (2024) 04 PAT CK 0054
Indian Penal Code, 1860 — Section 34, 307, 320, 323, 324, 325, 326, 341
High Courts16 Apr 2024Dismissed
Manoj Sah Vs State Of Bihar
Patna High Court · (2024) 04 PAT CK 0053
Indian Penal Code, 1860 — Section 34, 307, 320, 323, 324, 341
High Courts16 Apr 2024Allowed
Mina Devi Vs Ajay Kumar Singh, @ Lallu Singh
Patna High Court · (2024) 04 PAT CK 0045
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 20 Rule 1, Order 41 Rule 27(b)
High Courts15 Apr 2024Dismissed
Bikesh Kumar Singh Vs Union Of India
Patna High Court · (2024) 04 PAT CK 0044
High Courts15 Apr 2024Disposed Of
Nitu Kumari Vs State Of Bihar
Patna High Court · (2024) 04 PAT CK 0043
High Courts15 Apr 2024Allowed
Veena Kumari Vs Indian Oil Corporation Limited
Patna High Court · (2024) 04 PAT CK 0042
Conduct, Discipline and Appeal Rules, 1980 — Rule 7(5), 7(9), 31
High Courts15 Apr 2024Dismissed
Madhurendra Kumar Singh Vs Asha Devi
Patna High Court · (2024) 04 PAT CK 0041
Code of Civil Procedure, 1908 — Section 100, Order 7 Rule 7Specific Relief Act, 1963 — Section 31
High Courts15 Apr 2024Dismissed
State Of Bihar Vs Kems Service Pvt. Ltd.
Patna High Court · (2024) 04 PAT CK 0040
Constitution of India, 1950 — Article 32, 142, 142(1), 145, 226Code Of Criminal Procedure, 1973 — Section 320, 321, 482Limitation Act, 1963 — Section 3, 5, 14, 29(2) Bihar Public Works Contracts Disputes Arbitration Tribunal Act, 2008 — Section 8, 13, 13(1)
High Courts10 Apr 2024Allowed
Ajay Mehta Vs State Of Bihar
Patna High Court · (2024) 04 PAT CK 0046
Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 415, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 161, 173, 227, 239, 245, 482
High Courts10 Apr 2024Dismissed
State Of Bihar Vs Md. Ahsanul Hoda @ Md Ashanul Hoda
Patna High Court · (2024) 04 PAT CK 0032
Land Acquisition Act, 1894 — Section 18
High Courts10 Apr 2024Allowed
Chandra Mohan Choudhary Vs State Of Bihar
Patna High Court · (2024) 04 PAT CK 0031
Code Of Criminal Procedure, 1973 — Section 164, 165, 173, 227, 239, 240, 245Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 109, 120B, 409
High Courts10 Apr 2024Allowed
Ramowtar Lakhotia Vs State Of Bihar
Patna High Court · (2024) 04 PAT CK 0028
Constitution of India, 1950 — Article 21, 226, 265, 300ABihar Land Mutation Rules, 2012 — Rule 13(11), 13(12)Bihar Land Mutation Act, 2011 — Section 9(1), 11, 16, 21, 22, 23
High Courts10 Apr 2024
Manoj Razak @ Manoj Kumar Razak, Vs Inspector General Of Police
Patna High Court · (2024) 04 PAT CK 0027
Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471, 491Prevention of Corruption Act, 1988 — Section 7, 10, 13(1)(d), 13(2), 19Code Of Criminal Procedure, 1973 — Section 154, 156(3), 197, 200, 202, 202(b)