High Courts06 May 2024Dismissed
Gurudeo Sharan Tiwari Vs State Of Bihar
Patna High Court · (2024) 05 PAT CK 0067
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 6 Rule 17Indian Succession Act, 1925 — Section 295
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 60 of 2,796
High Courts06 May 2024Allowed
Dina Nath Prasad Vs Jay Prakash Singh
Patna High Court · (2024) 05 PAT CK 0066
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, 152, Order 6 Rule 17
High Courts06 May 2024Allowed
Kanchan Jha Vs State Of Bihar
Patna High Court · (2024) 05 PAT CK 0065
Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 420Negotiable Instrument Act, 1881 — Section 138, 142
High Courts03 May 2024Dismissed
Vijay Sharma Vs State Of Bihar
Patna High Court · (2024) 05 PAT CK 0075
Indian Penal Code, 1860 — Section 34, 302, 307Code of Criminal Procedure, 1973 — Section 157(1)Arms Act, 1959 — Section 25
High Courts03 May 2024Allowed
Uday Yadav Vs State Of Bihar
Patna High Court · (2024) 05 PAT CK 0074
Indian Penal Code, 1860 — Section 34, 363, 363A, 364, 364A, 365Code of Criminal Procedure, 1973 — Section 161, 164, 207, 209, 313, 374(2)Evidence Act, 1872 — Section 65B, 155(3)
High Courts03 May 2024Allowed
Pankaj Kumar Pandey Vs State Of Bihar
Patna High Court · (2024) 05 PAT CK 0073
Indian Penal Code, 1860 — Section 34, 307, 324, 364AArms Act, 1959 — Section 27, 27(1)Code of Criminal Procedure, 1973 — Section 164
High Courts02 May 2024Disposed Of
M/S Balaji Enterprises Vs State Of Bihar
Patna High Court · (2024) 05 PAT CK 0005
Constitution of India, 1950 — Article 19(1)(g), 19(6), 48A, 51A(f), 51A(g), 226Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Sotrage) Rules, 2019 — Rule 28Bihar Minor Mineral Rules, 1972 — Rule 25(1)
High Courts02 May 2024Dismissed
Dinesh Prasad Vs State Of Bihar
Patna High Court · (2024) 05 PAT CK 0001
Indian Penal Code, 1860 — Section 307, 323, 325, 341
High Courts01 May 2024Dismissed
State Of Bihar Vs Pranav Kant Babban
Patna High Court · (2024) 05 PAT CK 3146
High Courts01 May 2024Allowed
Rakesh Ram Vs State OF Bihar
Patna High Court · (2024) 05 PAT CK 0036
Indian Penal Code, 1860 — Section 34, 147, 323, 324, 341, 342, 376D, 379, 506Code of Criminal Procedure, 1973 — Section 53A, 164Protection of Children from Sexual Offences Act, 2012 — Section 4, 6, 17
High Courts01 May 2024Dismissed
Sonu Kumar Gupta Vs State OF Bihar
Patna High Court · (2024) 05 PAT CK 0035
Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12Indian Penal Code, 1860 — Section 366A, 375, 376, 376(2)(n)Code of Criminal Procedure, 1973 — Section 164, 313, 374(2)
High Courts01 May 2024Allowed
Prabhas Singh Vs State OF Bihar
Patna High Court · (2024) 05 PAT CK 0034
Protection of Children from Sexual Offences Act, 2012 — Section 6Indian Penal Code, 1860 — Section 34, 313, 376, 506Code of Criminal Procedure, 1973 — Section 164
High Courts01 May 2024Disposed Of
State OF Bihar Vs Ram Kishore Singh
Patna High Court · (2024) 05 PAT CK 0033
Constitution of India, 1950 — Article 32, 136, 226, 227
High Courts01 May 2024Allowed
Sitaram Mandal, Vs State Of Bihar
Patna High Court · (2024) 05 PAT CK 0004
Indian Penal Code, 1860 — Section 120B, 363, 366A, 376Code Of Criminal Procedure, 1973 — Section 164
High Courts01 May 2024Dismissed
Raj Kumar Vs State Of Bihar
Patna High Court · (2024) 05 PAT CK 0003
Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 302, 307, 323, 337, 338, 341, 342, 504, 506Code Of Criminal Procedure, 1973 — Section 161, 482
High Courts01 May 2024Disposed Of
Nasra Parween Vs State Of Bihar
Patna High Court · (2024) 05 PAT CK 0002
High Courts30 Apr 2024Allowed
In The Goods Of Late Dr. Paras Nath Prasad, Vs Xxxxx
Patna High Court · (2024) 04 PAT CK 0099
Indian Succession Act, 1925 — Section 276, 300
High Courts30 Apr 2024Allowed
Bishnu Deo Viswas @ Bisundeo Bishaw Vs State Of Bihar
Patna High Court · (2024) 04 PAT CK 0098
Indian Penal Code, 1860 — Section 342, 366Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts30 Apr 2024Dismissed
Mukesh Singh @ Pinku Vs Union Of India
Patna High Court · (2024) 04 PAT CK 0097
Indian Penal Code, 1860 — Section 414, 467, 468, 471, 474Arms Act, 1959 — Section 25(1)(a), 25(1A), 25(1AA), 25(1B), 26, 29, 35Unlawful Activities (Prevention) Act, 1967 — Section 16, 17, 18, 18(b), 19
High Courts30 Apr 2024Disposed Of
Dr. Eena Bahan Vs State Of Bihar
Patna High Court · (2024) 04 PAT CK 0091
Constitution of India, 1950 — Article 16, 226