High Courts19 Jul 2016Dismissed
Rabindra Kumar Vs Sunita Devi
Patna High Court · (2017) 1 BBCJ 108 : (2016) 4 PLJR 603
Civil Procedure Code, 1908 (CPC) - Order 15 Rule 5
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 576 of 2,660
High Courts19 Jul 2016Allowed
Arun Kumar Bhagat Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 1 : (2016) 3 BLJud 366 : (2016) 4 PLJR 777
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12(1)
High Courts19 Jul 2016Allowed
Awadh Kishore Ram Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 154 : (2016) 4 BLJud 112 : (2016) 4 PLJR 176
Bihar Fair Price Shops Order, 2007 — Clause 7Constitution of India, 1950 — Article 226
High Courts19 Jul 2016Dismissed
Pinki Kumari Vs State of Bihar
Patna High Court · (2016) 4 BLJud 107
Bihar Panchayat Teachers (Appointment and Service Conditions) Rules, 2006 - Rule 6
High Courts19 Jul 2016Dismissed
Kunal Nishad Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 663
Bihar Fish Jalkar Management Act, 2006 - Section 10, Section 14, Section 7
High Courts19 Jul 2016Allowed
Santosh Kumar Ghosh Vs The Union of India
Patna High Court · (2017) 1 PLJR 183
Constitution of India, 1950 - Article 226
High Courts18 Jul 2016Dismissed
Shree Lal Paswan @ Lal Das Paswan , Son of Late Suwa Lal Paswan - Appellant @HASH Ram Bhajan Paswan, Son of Late Jikalal Paswan, Resident of village-Parwaha, P.S. - Walua Bazar, District-Supaul
Patna High Court · (2016) 167 AIC 613
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34, Section 6
High Courts18 Jul 2016Dismissed
Sawita Kumari Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 55 : (2016) 4 PLJR 892
High Courts18 Jul 2016Dismissed
Chandra Shekhar Prasad Vs State of Bihar
Patna High Court · (2016) 4 PLJR 587
Constitution of India, 1950 - Article 226
High Courts18 Jul 2016Disposed Off
Voym Anand Vs State of Bihar
Patna High Court · (2016) 4 BLJud 78 : (2016) 4 PLJR 551
Arms Act, 1959 - Section 13
High Courts18 Jul 2016Dismissed
Raj Kumar Vs State of Bihar
Patna High Court · (2017) 170 AIC 523 : (2016) 3 BBCJ 167 : (2016) 4 BLJud 109 : (2016) 4 PLJR 167
Arms Act, 1959 — Section 13, 14, 17Constitution of India, 1950 — Article 226
High Courts18 Jul 2016Dismissed
Manish Kumar Vs State of Bihar
Patna High Court · (2016) 166 AIC 718 : (2016) 4 PLJR 1018
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 395, 397
High Courts18 Jul 2016Allowed
Anirudh Gautam Vs The State of Bihar
Patna High Court · (2016) 166 AIC 720
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts18 Jul 2016Allowed
Monghyr Chakshudan Yajna Samiti Eye Hospital Vs Shri Narayan Singh
Patna High Court · (2017) 170 AIC 530 : (2016) 3 BBCJ 241 : (2016) 4 PLJR 4
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 226
High Courts18 Jul 2016Partly Allowed
Shyam Nandan Das Vs State of Bihar
Patna High Court · (2016) 151 FLR 367
High Courts18 Jul 2016Dismissed
Radehshyam Kandoi Vs Darbhanga Municipal Corporation
Patna High Court · (2016) 4 PLJR 1016
Bihar Municipal Act, 2007 - Section 278
High Courts15 Jul 2016Dismissed
Nutan Kumari Vs State of Bihar
Patna High Court · (2016) 4 PLJR 155
Constitution of India, 1950 — Article 226
High Courts15 Jul 2016Dismissed
Hare Ram Rai Vs State of Bihar
Patna High Court · (2016) 4 PLJR 151
Penal Code, 1860 (IPC) — Section 307
High Courts15 Jul 2016Disposed Off
Ashok Paswan Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 763
Constitution of India, 1950 - Article 226