High Courts01 Aug 2016Dismissed
Md. Sobil Vs State of Bihar
Patna High Court · (2017) 1 PCCR 188 : (2016) 4 PLJR 532
Penal Code, 1860 (IPC) - Section 406, Section 420
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 574 of 2,660
High Courts01 Aug 2016Disposed Off
Dipak Kumar Vs Union of India
Patna High Court · (2016) 4 PLJR 530
Constitution of India, 1950 - Article 226
High Courts01 Aug 2016Dismissed
Tara Mehta Sant Kabir Sanskrit High School Vs State of Bihar
Patna High Court · (2016) 4 PLJR 522
Bihar Non-Government Sanskrit Schools (Recognition and Condition) Rules, 1993 - Rule 4
High Courts01 Aug 2016Dismissed
Aditya Kumar Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 471
High Courts01 Aug 2016Dismissed
Lakhan Lal Prasad Vs State of Bihar
Patna High Court · (2016) 4 PLJR 517
Constitution of India, 1950 - Article 226
High Courts29 Jul 2016Allowed
Aditya Narayan Roy Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 854
Constitution of India, 1950 - Article 226
High Courts29 Jul 2016Allowed
Rakesh Kumar Tufani @ Rakesh Kumar Tufan Vs State of Bihar
Patna High Court · (2016) 4 BLJud 47
Criminal Procedure Code, 1973 (CrPC) - Section 239, Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 420, Section 467, Section 468, Section 471
High Courts29 Jul 2016Allowed
The State of Bihar Vs Abhijeet Kumar @ Astam
Patna High Court · (2016) 3 BBCJ 5 : (2016) 3 BLJud 355 : (2017) 2 Crimes 136
Arms Act, 1959 - Section 27(3)Penal Code, 1860 (IPC) - Section 120B, Section 396
High Courts28 Jul 2016Dismissed
Union of India Vs Inradeo Prasad Singh
Patna High Court · (2017) 1 BBCJ 25 : (2016) 4 PLJR 842
Central Civil Services (Pension) Rules, 1972 - Rule 69
High Courts28 Jul 2016Dismissed
Nitin Kumar Vs State of Bihar
Patna High Court · (2016) 4 PLJR 674
Constitution of India, 1950 - Article 226
High Courts28 Jul 2016Dismissed
Shambhu Devi Vs Aayushi Alingan
Patna High Court · (2016) 4 BLJud 187 : (2017) 1 PLJR 453
Civil Procedure Code, 1908 (CPC) - Section 21, Section 21Family Courts Act, 1984 - Section 7, Section 8Hindu Minority and Guardianship Act, 1956 - Section 12
High Courts28 Jul 2016Allowed
Dr. Mrs. Mridula Sinha Vs The Union of India
Patna High Court · (2017) 1 PLJR 760
Constitution of India, 1950 - Article 226
High Courts28 Jul 2016Allowed
Mamta Devi Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 149 : (2016) 4 BLJud 117 : (2016) 4 PLJR 258
Bihar Panchayat Raj Act, 2006 — Section 137Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts27 Jul 2016Dismissed
Bijay Yadav Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 100 : (2016) 6 FLT 714 : (2016) 4 PLJR 989
Forest (Bihar Amendment) Act, 1989 - Section 33, Section 41, Section 42
High Courts27 Jul 2016Dismissed
Arun Kumar Vs Nand Kishore Rai
Patna High Court · (2017) 170 AIC 520 : (2016) 4 PLJR 320
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 146
High Courts26 Jul 2016Dismissed
Sudhanshu Kumar Vs Union of India
Patna High Court · (2016) 4 PLJR 930
High Courts26 Jul 2016Allowed
State of Bihar Vs Kamla Singh
Patna High Court · (2016) 4 PLJR 536
Bihar Police Manual, 1978 - Rule 660-C
High Courts26 Jul 2016Dismissed
Rajendra Prasad Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 445
Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 - Section 19
High Courts26 Jul 2016Dismissed
Smt. Shri Devi Vs Smt. Dewanti Devi
Patna High Court · (2016) 3 BBCJ 82 : (2016) 4 BLJud 221
Succession Act, 1925 - Section 276, Section 278
High Courts26 Jul 2016Allowed
Urmila Devi Vs The State of Bihar
Patna High Court · (2016) 3 BBCJ 104 : (2016) 4 BLJud 80
Criminal Procedure Code, 1973 (CrPC) - Section 227, Section 482Penal Code, 1860 (IPC) - Section 34, Section 363, Section 363A