High Courts16 Aug 2016Allowed
Ajit Paswan Vs State of Bihar
Patna High Court · (2016) 4 BLJud 185 : (2016) 4 PLJR 326
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 572 of 2,660
High Courts16 Aug 2016Dismissed
The Managing Committee of the Madarsa Islamia Rabbul Bux Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 666
High Courts16 Aug 2016Dismissed
Renu Kumari Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 462
High Courts16 Aug 2016Dismissed
M/s. Hebe Ispat Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 505
High Courts16 Aug 2016Allowed
The Union of India Vs Umeshwar Prasad Singh
Patna High Court · (2017) 1 PLJR 668
Constitution of India, 1950 - Article 215
High Courts16 Aug 2016Allowed
Pramod Kumar Vs The State of Bihar
Patna High Court · (2016) 3 BBCJ 397
High Courts16 Aug 2016Disposed Off
The State of Bihar Vs Gangadhar Singh
Patna High Court · (2017) 1 PLJR 512
High Courts16 Aug 2016Dismissed
Niranjan Kumar Jha Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 10
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12(1)
High Courts16 Aug 2016Dismissed
Arun Kumar Lal Das Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 513
Bihar Privileged Persons Homestead Tenancy Act, 1947 - Section 21Constitution of India, 1950 - Article 226
High Courts12 Aug 2016Allowed
Anand Mohan Poddar Vs Kailash Poddar
Patna High Court · (2016) 166 AIC 528
Evidence Act, 1872 — Section 65Succession Act, 1925 — Section 237, 238, 239, 240, 263, 281
High Courts11 Aug 2016Allowed
Vijay Kumar son of Late Bindeshwari Prasad Resident of Village And P.O. Kanhauli Bazar, Via Bhutahi, District Sitamarhi, At Present Block Development Officer, Bhitaha, District West Champaran - Petitioner @HASH The State of Bihar - Opposite Party
Patna High Court · (2016) 4 ECrC 292
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 504, Section 506
High Courts11 Aug 2016Dismissed
Vidya Devi W/o Late Ravindra Kumar Raman R/o Manga Sihaul, PS - Marauna, Distt - Supaul - Appellant @HASH The State of Bihar
Patna High Court · (2016) 4 ECrC 403
Penal Code, 1860 (IPC) - Section 302, Section 34and 120B
High Courts11 Aug 2016Allowed
Nand Kishore Prasad Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 24 : (2016) 4 PLJR 839
Civil Services (Classification, Control and Appeal) Rules, 1930 - Rule 55A
High Courts11 Aug 2016Dismissed
Kalendar Kumar Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 101 : (2016) 4 BLJud 106 : (2016) 4 PLJR 828
Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 201, Section 304B
High Courts10 Aug 2016Allowed
M/S Takshila Seas and Resort Pvt. Ltd., Sonagopalpur, Sampatchak, Patna Parsa Road through its Director Sanjay Kumar Choudhary, S/o Sri Mahendra Choudhary Resident of 102 C-Block, Nutan Tower, Colony More, Kankarbagh, Patna - Petitioner @HASH State of Bih
Patna High Court · (2016) AIR(Patna) 185 : (2016) 4 PLJR 479
Bihar Entertainment Tax Act, 1948 - Section 3Constitution of India, 1950 - Article 166
High Courts10 Aug 2016Dismissed
Ravi Ranjan Jaiswal Vs Shailendra Chowdhry
Patna High Court · (2016) 4 PLJR 713
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 - Section 14Constitution of India, 1950 - Article 226
High Courts10 Aug 2016Disposed Off
Rohtas District Non - Formal Education Instructor Association Vs Sheo Bhajan Prasad Diwakar
Patna High Court · (2017) 1 PLJR 254
High Courts09 Aug 2016Allowed
Ranjeet Pathak son of Shri Jay Jay Pathak, resident of village - Sarvoday Nagar Bishanpur, P.S.- Nagar, District - Begusarai. At present posted at Lakho Railway Station as A.S.M. - Petitioner @HASH The State of Bihar - Opposite Party
Patna High Court · (2016) 4 ECrC 404 : (2017) 1 PCCR 301
Penal Code, 1860 (IPC) - Section 279, Section 336, Section 34, Section 427Railways Act, 1989 - Section 175
High Courts09 Aug 2016Allowed
Subodh Kumar Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 189 : (2016) 4 BLJud 86