High Courts29 Aug 2016Allowed
Vidyadaan Institute of Technology And Management Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 64
Aryabhat Knowledge University Act, 2008 - Section 17
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 571 of 2,660
High Courts24 Aug 2016Allowed
Shamshir Alam @ Shamsher Allam S/o Noor Alam, resident of Village-Pipra, P.S. - Petitioner @HASH State of Bihar
Patna High Court · (2018) 1 PLJR 508 : (2016) 167 AIC 607 : (2016) 3 BBCJ 371 : (2016) 4 BLJud 328 : (2017) 2 Crimes 143
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 2 (1), Section 2 (k), Section 20, Section 7A
High Courts23 Aug 2016Disposed Off
Ram Chandra Prasad Singh Vs The State of Bihar
Patna High Court · (2017) 1 BLJud 119 : (2017) 1 PLJR 29
High Courts22 Aug 2016Dismissed
Ramashankar Manjhi Vs State of Bihar
Patna High Court · (2016) 4 BLJud 111
Constitution of India, 1950 - Article 226
High Courts20 Aug 2016Dismissed
Malti Prasad Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 29 : (2016) 4 PLJR 846
High Courts20 Aug 2016Allowed
Uday Shankar Prasad Vs The Bihar Vidhan Parishad
Patna High Court · (2016) 3 PLJR 1026
Bihar Vidhan Parishad Secretariat (Recruitment and Conditions of Service) Rules, 1965 — Rule 3
High Courts19 Aug 2016Allowed
Dablu Bind @ Dharmendra Kumar son of Laljee Bind, resident of village - Bind Purwa Tola, P.S. - Nuaon, District - Kaimur at Bhabhua - Petitioner @HASH The State of Bihar - Opposite Party
Patna High Court · (2016) 168 AIC 532 : (2016) 3 BBCJ 389 : (2016) 4 ECrC 348 : (2017) 1 PCCR 316
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 366A
High Courts19 Aug 2016Allowed
Amalesh Kumar @ Amaresh Kumar, S/o Brij Kishore Singh, Resident of Village - Bariyarpur, P.S. and District - Sitamarhi, Under the Guardianship of his father Brij Kishore Singh S/o Late Ram Swaroop Singh, Resident of Village - Bariyarpur, P.S., District -
Patna High Court · (2016) 4 ECrC 369 : (2017) 2 PCCR 8
Penal Code, 1860 (IPC) - Section 385, Section 387
High Courts19 Aug 2016Disposed Off
Shyamal Kishore Singh Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 764
Bihar Saw Mills (Regulation) Act, 1990 - Section 14, Section 19, Section 7Bihar Saw Mills (Regulation) Rules, 1993 - Rule 6
High Courts18 Aug 2016Allowed
Ravi Bhushan Prasad, Son of Sri Shyam Bihari Prasad, Resident of C/1 Housing Colony, Lohiya Nagar, P.S.- Kankarbagh, District - Patna - Petitioner @HASH The State of Bihar - Opposite Party
Patna High Court · (2016) 168 AIC 529 : (2016) 4 ECrC 379 : (2017) 1 PCCR 326
Penal Code, 1860 (IPC) - Section 323, Section 34, Section 341, Section 354, Section 498
High Courts18 Aug 2016Allowed
Manish Kumar Pandey son of Laxmi Nidhi Pandey - Petitioner @HASH The State of Bihar - Opposite Party
Patna High Court · (2016) 4 BLJud 202 : (2016) 4 ECrC 519 : (2017) 1 PLJR 8
Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 34, Section 347, Section 376, Section 387, Section 406, Section 420, Section 498(A)
High Courts18 Aug 2016Allowed
Nandini Kumari Vs The State of Bihar
Patna High Court · (2016) 3 BBCJ 383 : (2016) 4 BLJud 114
High Courts18 Aug 2016Dismissed
Narendradeo Choubey Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 113
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3)
High Courts17 Aug 2016Allowed
Md. Faiyaz Ahmad, son of Late Md. Habibur Rahman, resident of Mohalla - Shearpur, P.S. Bihar, District - Nalanda - Appellant @HASH The State of Bihar
Patna High Court · (2016) 4 BLJud 195 : (2016) 4 ECrC 382 : (2017) 2 PLJR 447
Penal Code, 1860 (IPC) - Section 34, Section 364
High Courts17 Aug 2016Dismissed
Ajay Kumar Chaurasia Vs Sanjay Kumar Chaurasia
Patna High Court · (2017) AIRCC 454 : (2016) 3 BBCJ 237 : (2016) 4 BLJud 74 : (2016) 4 PLJR 1 : (2017) 1 RCRRent 63
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226
High Courts16 Aug 2016Dismissed
M/s Lumbini Beverages Pvt. Ltd. Vs State of Bihar
Patna High Court · (2016) 4 PLJR 994
Bihar Finance Act, 1981 - Section 7(3)(b)Bihar Value Added Tax Act, 2005 - Section 57, Section 96(3)(b)
High Courts16 Aug 2016Allowed
Pramendra Chaudhary Vs State of Bihar
Patna High Court · (2016) 4 PLJR 984
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12
High Courts16 Aug 2016Dismissed
Dhananjay Kumar Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 387 : (2016) 4 PLJR 978
High Courts16 Aug 2016Allowed
Sadhana Kumari Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 376 : (2016) 4 PLJR 807
High Courts16 Aug 2016Disposed Off
Debts Recovery Tribunal Advocate Association Patna Vs Union of India
Patna High Court · (2016) 4 PLJR 574
Constitution of India, 1950 - Article 226