High Courts25 Jul 2016Dismissed
Adya Sharma Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 387
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 575 of 2,660
High Courts25 Jul 2016Dismissed
The Bihar State Electricity Board Vs M/s. Singhania Re-Rolling Mills Pvt. Ltd.
Patna High Court · (2017) 1 PLJR 503
High Courts25 Jul 2016Dismissed
The State of Bihar Vs Ram Pravesh Rai
Patna High Court · (2017) 2 PLJR 505
High Courts22 Jul 2016Allowed
M/s Hind Drug Distributors Vs The State of Bihar
Patna High Court · (2016) 3 BBCJ 20
Recovery of Debts Due To Banks And Financial Institutions Act, 1993 - Section 19(22), Section 25
High Courts22 Jul 2016Dismissed
Dr. (Smt.) Anu Rani Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 103
Constitution of India, 1950 - Article 226
High Courts21 Jul 2016Dismissed
Usha Devi Vs State of Bihar
Patna High Court · (2016) AIR(Patna) 138 : (2016) 3 BBCJ 324 : (2016) 4 PLJR 163
Bihar Municipal Act, 2007 — Section 25(4)
High Courts21 Jul 2016Dismissed
Bihar State Electricity Board Vs M/s R.S. Fabricators
Patna High Court · (2016) 165 AIC 736
Electricity Act, 2003 — Section 126(2), 126(3)
High Courts21 Jul 2016Dismissed
State of Bihar Vs Subhash Mohan Mishra
Patna High Court · (2016) 4 PLJR 640
High Courts21 Jul 2016Dismissed
Union of India Vs Abhijit Prakash
Patna High Court · (2016) 4 PLJR 254
High Courts21 Jul 2016Allowed
M/s R. R. Company Vs State of Bihar
Patna High Court · (2017) 1 PLJR 202
Bihar Finance Rules, 1950 - Rule 131J
High Courts20 Jul 2016Dismissed
The Central Board of Trustees Vs M/s Bharat Sanchar Nigam Limited
Patna High Court · (2016) 151 FLR 722 : (2016) LabLR 940
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, 7A, 7Q
High Courts20 Jul 2016Dismissed
Smt. Dharamsheela Devi Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 447
Land Acquisition Act, 1894 - Section 11
High Courts20 Jul 2016Allowed
Manjay Paswan @ Mandal Vs The State of Bihar
Patna High Court · (2016) 3 BBCJ 135 : (2016) 3 BLJud 321
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12
High Courts20 Jul 2016Allowed
Krishna Kumar Yadav @ Akshay Kumar Vs The State of Bihar
Patna High Court · (2016) 3 BBCJ 19 : (2016) 3 BLJud 274
Arms Act, 1959 - Section 27Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, Section 53Penal Code, 1860 (IPC) - Section 302, Section 307, Section 341
High Courts20 Jul 2016Dismissed
Jay Prakash Suman Vs The Union of India
Patna High Court · (2017) 1 PLJR 554
Constitution of India, 1950 - Article 226
High Courts19 Jul 2016Allowed
Most. Naimunesa Vs The Union of India
Patna High Court · (2018) 1 PLJR 150 : (2017) 1 ACC 539 : (2016) 165 AIC 744 : (2016) 4 BLJud 36 : (2016) 4 TAC 426
Railways Act, 1989 — Section 123(c)
High Courts19 Jul 2016Dismissed
Dr. Anil Kumar Vs State of Bihar
Patna High Court · (2016) 4 PLJR 980
High Courts19 Jul 2016Dismissed
Manoj Kumar Bhagat Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 133 : (2016) 3 BLJud 275 : (2016) 4 PLJR 814
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 307, Section 323, Section 341, Section 504
High Courts19 Jul 2016Dismissed
Dinesh Chandra Thakur Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 80 : (2016) 4 BLJud 6 : (2016) 4 PLJR 932
Land Acquisition Act, 1894 - Section 18, Section 30
High Courts19 Jul 2016Dismissed
Kishore Kumar Ambashtha Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 79 : (2017) 152 FLR 999 : (2016) 4 PLJR 929
Industrial Disputes Act, 1947 - Section 33C(2)