High Courts13 Jul 2016Disposed Off
Suryamunni Devi @ Suryamunna Devi Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 314 : (2016) 4 PLJR 201
Penal Code, 1860 (IPC) — Section 188, 383
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 578 of 2,660
High Courts13 Jul 2016Disposed Off
Prabhakar Kumar Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 508
Constitution Of India, 1950 — Article 14, 16
High Courts13 Jul 2016Allowed
The State of Bihar Vs Umeshwar Prasad
Patna High Court · (2017) 1 PLJR 515
High Courts13 Jul 2016Dismissed
The Union of India Vs Jainath
Patna High Court · (2017) 1 PLJR 561
Constitution of India, 1950 - Article 226
High Courts12 Jul 2016Dismissed
Most. Babi Rani Devi Vs Ram Lakhan Rai
Patna High Court · (2016) AIR(Patna) 144 : (2016) 4 PLJR 486
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts12 Jul 2016Dismissed
Mehboob Rab, Chief Commercial Manager, East Central Railway, Hajipur - Petitioner @HASH The State of Bihar
Patna High Court · (2016) 4 ECrC 59 : (2017) 1 PCCR 212 : (2016) 4 PLJR 542
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 307, Section 323, Section 34, Section 341, Section 379, Section 427, Section 504, Section 506
High Courts12 Jul 2016Dismissed
Dilip Kumar Gupta Vs State of Bihar
Patna High Court · (2016) 4 PLJR 641
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 17(1), Section 17(4), Section 4(1)
High Courts12 Jul 2016Dismissed
State of Bihar Vs Ram Nath Singh
Patna High Court · (2016) 4 PLJR 535
Constitution of India, 1950 - Article 226
High Courts12 Jul 2016Allowed
Manoj Paswan Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 166 : (2016) 4 BLJud 220 : (2016) 4 PLJR 170
Bihar Fair Price Shops Order, 2007 — Clause 7Constitution of India, 1950 — Article 226
High Courts12 Jul 2016Allowed
Sushma Sinha Vs State of Bihar
Patna High Court · (2016) 4 ECrC 64 : (2017) 1 PCCR 228 : (2016) 3 PLJR 618
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 420, 467, 468
High Courts12 Jul 2016Disposed Off
Reshami Rays Vs Bihar State Power (Holding) Company Limited
Patna High Court · (2017) 1 PLJR 683
Constitution of India, 1950 - Article 226
High Courts12 Jul 2016Dismissed
Suresh Nandan Sinha Vs Union of India
Patna High Court · (2017) 1 PLJR 580
Constitution of India, 1950 - Article 226
High Courts12 Jul 2016Dismissed
Mani Bhushan Singh Vs The Union of India
Patna High Court · (2017) 1 PLJR 571
Constitution of India, 1950 - Article 226
High Courts11 Jul 2016Allowed
M/s. Dhanpat Prasad Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 150 : (2016) 4 PLJR 621
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 4, Section 6
High Courts11 Jul 2016Dismissed
Kaushalya Devi Vs Union of India
Patna High Court · (2017) AAC 1525 : (2017) 1 PLJR 463
Railway Claims Tribunal Act, 1987 - Section 18
High Courts11 Jul 2016Dismissed
Smt. Malti Devi Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 469
High Courts11 Jul 2016Dismissed
Radhika Devi Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 17 : (2017) 1 PLJR 557
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 10(6), Section 35
High Courts11 Jul 2016Dismissed
Gautam Prakash Vs State of Bihar
Patna High Court · (2017) 1 PLJR 593
High Courts11 Jul 2016Dismissed
Ram Nivas Kumar Vs The Union of India
Patna High Court · (2017) 1 PLJR 101
Constitution of India, 1950 - Article 226