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Patna High Court judgments

53,185 judgments · page 561 of 2,660

High Courts22 Nov 2016Dismissed

Roshan Kumar Vs The Union of India

Patna High Court · (2017) 2 PLJR 487

National Highways Act, 1956 - Section 3GRight to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 105, Section 24
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High Courts19 Nov 2016Allowed

Sunil Prasad Vs The State of Bihar

Patna High Court · (2017) 1 ECrC 370

Bihar Juvenile Justice (Care and Protection of Children) Rules, 2012 - Rule 11Juvenile Justice (Care and Protection of Children) (Amendment) Act, 2015 - Section 53Penal Code, 1860 (IPC) - Section 302, Section 34
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High Courts18 Nov 2016Allowed

Bikash Yadav Vs The State of Bihar

Patna High Court · (2017) 2 CriCC 338 : (2017) CriLJ 1213 : (2017) 1 ECrC 326

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 22, Section 42, Section 43, Section 50, Section 55, Section 57
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High Courts18 Nov 2016Dismissed

Md. Shams Tabrez Vs The State of Bihar

Patna High Court · (2017) 1 ECrC 315

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 307, Section 342
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