High Courts05 Dec 2016Dismissed
The Bihar Public Service Commission Vs Ajeet Kumar
Patna High Court · (2017) 1 PLJR 145
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 559 of 2,660
High Courts05 Dec 2016Dismissed
Ashok Kumar Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 156
Constitution of India, 1950 - Article 226
High Courts05 Dec 2016Dismissed
Rajesh Kumar Vs The State of Bihar
Patna High Court · (2017) 1 BBCJ 327 : (2017) 1 PLJR 175
Constitution of India, 1950 - Article 226
High Courts02 Dec 2016Allowed
Vijay Kumar Prasad Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 818
Bihar Land Mutation Act, 2011 - Section 9Bihar Land Reforms Act, 1950 - Section 4(h)
High Courts02 Dec 2016Allowed
Sharat Chandra Jha Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 331 : (2017) 1 PLJR 200
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 - Rule 9(7)
High Courts02 Dec 2016Disposed off
Om Prakash Rajgaria Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 416
Penal Code, 1860 (IPC) - Section 120B, Section 420, Section 465, Section 471Prevention of Corruption Act, 1947 - Section 5(1)(d), Section 5(2)
High Courts02 Dec 2016Partly Allowed
Md. Alauddin Vs State of Bihar
Patna High Court · (2017) 1 ECrC 426
Arms Act, 1959 - Section 25(a)Penal Code, 1860 (IPC) - Section 147, Section 188
High Courts01 Dec 2016Allowed
Saimulan Khatoon Vs The State of Bihar
Patna High Court · (2017) AIR(Patna) 63 : (2017) 1 BBCJ 350 : (2017) 1 BLJud 173
Bihar Municipal No Confidence Motion Process Rules, 2010 - Rule 2(iv)
High Courts01 Dec 2016Dismissed
Bhuwaneshwar Singh Vs State of Bihar
Patna High Court · (2017) 1 BLJud 94 : (2017) 1 PLJR 196
Criminal Procedure Code, 1973 (CrPC) - Section 319Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts01 Dec 2016Allowed
Maharshi Menhi Homoeopathic Medical College & Hospital Vs Union of India
Patna High Court · (2017) AIR(Patna) 10
High Courts01 Dec 2016Disposed off
Drawpadi Dwivedi Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 428
Constitution of India, 1950 - Article 226
High Courts01 Dec 2016Dismissed
Sanjay Kumar Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 328 : (2017) 1 BLJud 349 : (2017) 1 PLJR 606
Bihar Panchayat Raj Act, 2006 - Section 13, Section 2(b)Constitution of India, 1950 - Article 226
High Courts01 Dec 2016Dismissed
Git Govind Choudhary Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 475
Constitution of India, 1950 - Article 226
High Courts30 Nov 2016Dismissed
Radha Krishna Chaubey Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 515 : (2017) 2 PLJR 389
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts30 Nov 2016Allowed
Dr. D.B. Gupta Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 518
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 482Minimum Wages (Bihar Amendment) Act, 1948 - Section 22-A Section 22-BPenal Code, 1860 (IPC) - Section 120B Section 34, Section 420, Section 466, Section 467, Section 4
High Courts30 Nov 2016Dismissed
Kamla Pati Singh Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 163
Bihar Service Code, 1952 - Rule 39
High Courts30 Nov 2016Dismissed
Ajay Shankar Singh Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 471
Criminal Procedure Code, 1973 (CrPC) - Section 145
High Courts30 Nov 2016Allowed
Shankar Prasad Singh Vs The State of Bihar
Patna High Court · (2017) 1 BBCJ 380
High Courts29 Nov 2016Dismissed
Lal Muni Devi Wife Vs Chairman National Highway Authority of India
Patna High Court · (2017) 1 PLJR 314
Specific Relief Act, 1963 - Section 38
High Courts29 Nov 2016Allowed
Sunil Kumar Tiwary Vs The State of Bihar
Patna High Court · (2017) 170 AIC 717 : (2017) 1 BBCJ 408 : (2017) 1 BLJud 164 : (2017) 1 ECrC 472 : (2017) 1 PLJR 168
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 406, Section 420, Section 467, Section 468