High Courts29 Nov 2016Disposed Off
Chandreshwar Kr. Singh Vs Ratan Prakash Singh
Patna High Court · (2017) 1 PLJR 537
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 560 of 2,660
High Courts29 Nov 2016Allowed
Govind Prasad Jaiswal Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 479
Criminal Procedure Code, 1973 (CrPC) - Section 197, Section 239, Section 482Penal Code, 1860 (IPC) - Section 288, Section 288, Section 304A, Section 405, Section 409, Section 409
High Courts29 Nov 2016Dismissed
Nageshwar Prasad Sah Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 392
Bihar Pension Rules, 1950 - Rule 43(a)Constitution of India, 1950 - Article 226
High Courts28 Nov 2016Dismissed
Mrs. Jyotsna Singh Vs Mr. Kumar Vikrant
Patna High Court · (2017) 1 BLJud 237
Family Courts Act, 1984 - Section 19
High Courts28 Nov 2016Dismissed
Mukesh Mohan Vs State of Bihar
Patna High Court · (2017) 1 BLJud 230 : (2017) 1 PLJR 322
Criminal Procedure Code, 1973 (CrPC) - Section 378(5)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts28 Nov 2016Disposed Off
Vijay Ram Pandey Vs State of Bihar
Patna High Court · (2017) 1 PLJR 317
High Courts28 Nov 2016Dismissed
Girja Nandan Sharma Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 399
Bihar Pension Rules, 1950 - Rule 45, Rule 56, Rule 58, Rule 61Constitution of India, 1950 - Article 226
High Courts25 Nov 2016Allowed
Brajendra Jha Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 490
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401, Section 438
High Courts25 Nov 2016Dismissed
Bihar State Power Holding Co. Vs National Human Rights Commission
Patna High Court · (2017) 1 PLJR 325
Protection of Human Rights Act, 1993 - Section 12, Section 13, Section 36(2)
High Courts25 Nov 2016Disposed Off
Bibi Roushan Ara Vs Sanjay Kumar Sangam
Patna High Court · (2017) 1 BBCJ 325
High Courts25 Nov 2016Dismissed
Ram Tawakya Singh Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 387
Constitution of India, 1950 - Article 226
High Courts24 Nov 2016Disposed Off
Ram Bilash Singh Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 511
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 323, Section 504
High Courts24 Nov 2016Disposed Off
Narvdeshwar Nath Tiwari Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 793
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4, Section 141Constitution of India, 1950 - Article 226
High Courts24 Nov 2016Allowed
Roma Jha Vs B.N. Mandal University
Patna High Court · (2017) 1 PLJR 323
High Courts23 Nov 2016Disposed Off
Md. Ainul Haq Vs State of Bihar
Patna High Court · (2017) 1 Crimes 665 : (2017) 1 ECrC 512 : (2017) 1 PCCR 510 : (2017) 1 PLJR 807 : (2017) 1 RCRCriminal 487
Criminal Procedure Code, 1973 (CrPC) - Section 438(1-A), Section 438(1-B)
High Courts23 Nov 2016Allowed
Tausif Ahmad Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 524 : (2017) 2 PLJR 411
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 - Rule 11(3)
High Courts23 Nov 2016Dismissed
Meena Devi Vs State of Bihar
Patna High Court · (2017) 1 BLJud 8
Contempt of Courts Act, 1971 - Section 20
High Courts23 Nov 2016Dismissed
Lal Bahadur Singh Vs Union of India
Patna High Court · (2017) 391 ITR 305
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 245D
High Courts23 Nov 2016Dismissed
Jai Ram Singh Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 398
Bihar State Universities Act, 1976 - Section 60