High Courts17 Nov 2016Dismissed
High Court Legal Services Committee Vs The State of Bihar
Patna High Court · (2017) 1 BBCJ 344
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 562 of 2,660
High Courts16 Nov 2016Allowed
Naresh Singh Vs State of Bihar
Patna High Court · (2017) 1 BLJud 5 : (2017) 2 PLJR 514 : (2017) 1 RCRCriminal 366
Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 504
High Courts16 Nov 2016Disposed Off
Shravan Kumar Vs State of Bihar
Patna High Court · (2016) 4 BLJud 386
Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts16 Nov 2016Allowed
Hazar Choudhary Vs Arun Kumar Pandey
Patna High Court · (2017) 1 PLJR 791
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts16 Nov 2016Dismissed
Prabhu Nath Ram Son Vs The Disciplinary Authority-Cum-Chairman
Patna High Court · (2016) 4 PLJR 1032
High Courts16 Nov 2016Dismissed
State of Bihar Vs Maharana Pratap Singh
Patna High Court · (2016) 4 PLJR 1043
Constitution of India, 1950 - Article 226
High Courts16 Nov 2016Allowed
Jawahar Yadav Vs The State of Bihar
Patna High Court · (2017) 170 AIC 706 : (2017) 1 BBCJ 392 : (2017) 1 ECrC 319
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302
High Courts15 Nov 2016Dismissed
Md. Arshad, Son of Md. Moiuddin Vs State of Bihar
Patna High Court · (2017) 1 ECrC 84
Criminal Procedure Code, 1973 (CrPC) - Section 204, Section 482Penal Code, 1860 (IPC) - Section 498A
High Courts15 Nov 2016Allowed
Union of India Vs Prosanta Kumar Ray
Patna High Court · (2017) 1 BLJud 3
High Courts15 Nov 2016Partly Allowed
Farhat Abbas Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 259
Criminal Procedure Code, 1973 (CrPC) - Section 133, Section 482
High Courts15 Nov 2016Dismissed
Surendra Kumar Sinha Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 257
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 498A
High Courts11 Nov 2016Dismissed
Chitranjan Prasad Singh Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 254
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 500
High Courts11 Nov 2016Dismissed
Sheo Parsan Singh Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 256
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 279, Section 304A
High Courts11 Nov 2016Dismissed
Zainul Abdin Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 396
Constitution of India, 1950 - Article 226
High Courts10 Nov 2016Dismissed
Prameela Devi Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 250
Penal Code, 1860 (IPC) - Section 323, Section 341, Section 379, Section 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts10 Nov 2016Disposed Off
Uday Prasad Chaudhary Vs The State of Bihar
Patna High Court · (2017) 1 BBCJ 320 : (2016) 4 BLJud 369 : (2017) 1 ECrC 246 : (2017) 1 PLJR 33
Penal Code, 1860 (IPC) - Section 385, Section 448, Section 504
High Courts10 Nov 2016Dismissed
Sanjay Kumar Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 248
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Delete - Section 147, Section 148, Section 307, Section 379, Section 504Penal Code, 1860 (IPC) - Section 147, Section 148, Section 307, Section 323, Section 379, Section
High Courts09 Nov 2016Dismissed
Dr. Santosh Kumar Vs The State of Bihar
Patna High Court · (2017) 1 BBCJ 318 : (2017) 1 PLJR 786
High Courts09 Nov 2016Allowed
Chandrabanshi Singh Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 933
Bihar Public Land Encroachment Act, 1956 - Section 3Constitution of India, 1950 - Article 226
High Courts09 Nov 2016Dismissed
Ashok Kumar Singh Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 864
Constitution of India, 1950 - Article 226