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Patna High Court judgments

55,908 judgments · page 2,785 of 2,796

High Courts22 Aug 1917

Luchmi Singh Vs Emperor

Patna High Court · AIR 1917 Patna 111 : 44 Ind. Cas. 456

Criminal Procedure Code, 1898 (CrPC) — Section 193, 209, 210, 371, 476Penal Code, 1860 (IPC) — Section 116, 193, 463, 464, 467
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High Courts20 Aug 1917

Balak Singh Vs Emperor

Patna High Court · AIR 1918 Patna 420 : 44 Ind. Cas. 587

Criminal Procedure Code, 1898 (CrPC) — Section 284, 285Penal Code, 1860 (IPC) — Section 457
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High Courts07 Aug 1917

Mewa Lal and Others Vs Emperor

Patna High Court · AIR 1918 Patna 197 : 44 Ind. Cas. 41

Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145, 146, 190Penal Code, 1860 (IPC) — Section 188, 448
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