High Courts26 Jul 1917
Krishna Prasad Vs Bidya Nanda
Patna High Court · AIR 1918 Patna 427 : 44 Ind. Cas. 296
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,786 of 2,796
High Courts25 Jul 1917Allowed
Deodhari Singh Vs Babu Bh(sic)upnrain Singh
Patna High Court · (1917) 07 PAT CK 0012
High Courts24 Jul 1917Dismissed
Raj Kumar Lal Vs Bulaki Miyan
Patna High Court · (1917) 07 PAT CK 0017
High Courts24 Jul 1917
Janki Singh Vs Mahant Jagannath Das
Patna High Court · 44 Ind. Cas. 94
Bengal Tenancy Act, 1885 — Article 1(a) Schedule III, 3(3), 4
High Courts18 Jul 1917
Shiba Das Vs Gajendra Nath Das
Patna High Court · AIR 1918 Patna 416 : 44 Ind. Cas. 593
High Courts17 Jul 1917
Sakina Bibi Vs Ganesh Prasad Bhagat
Patna High Court · AIR 1918 Patna 286(2) : 44 Ind. Cas. 560
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts17 Jul 1917
Arjun Suie Vs Emperor
Patna High Court · AIR 1918 Patna 451 : 44 Ind. Cas. 737
Penal Code, 1860 (IPC) — Section 186, 225B
High Courts16 Jul 1917
Babu Chattarpatt Singh Vs Babu Surendra Nath Singh
Patna High Court · AIR 1918 Patna 266 : 44 Ind. Cas. 412
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts16 Jul 1917
Trilochan Panda Vs Dinabandhu Panda
Patna High Court · 44 Ind. Cas. 317
Central Provinces Tenancy Act, 1883 — Section 45, 47, 95
High Courts11 Jul 1917
Kalika Dutt Mandar Vs Tulsi Mandar
Patna High Court · AIR 1918 Patna 253 : 44 Ind. Cas. 670
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(a)
High Courts10 Jul 1917Allowed
Raji Ram Tewari Vs Suraj Tewari
Patna High Court · (1917) 07 PAT CK 0015
High Courts10 Jul 1917Partly Allowed
Ram Dour Rai Vs Mahant Harnam Das
Patna High Court · (1917) 07 PAT CK 0001
High Courts09 Jul 1917
Kuldip Singh Vs Kuldip Choudhuri
Patna High Court · AIR 1918 Patna 171 : 44 Ind. Cas. 79
High Courts03 Jul 1917Dismissed
Mahanth Gosain Madhua Nand Ram Vs Mohammad Khan
Patna High Court · (1917) 07 PAT CK 0018
High Courts03 Jul 1917
Rai Benode Behari Bose Vs Babu Hira Singh and Others
Patna High Court · AIR 1918 Patna 299 : 44 Ind. Cas. 726
Transfer of Property Act, 1882 — Section 52
High Courts29 Jun 1917Dismissed
Bisheswar Dayal Vs Rup Kishore Lal
Patna High Court · (1917) 06 PAT CK 0013
High Courts29 Jun 1917
Tarapada Mitra Vs Rani Jagadamba Kumari
Patna High Court · 52 Ind. Cas. 802
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Jun 1917Dismissed
Mohit Gope Vs Musammat Mundri
Patna High Court · (1917) 06 PAT CK 0001